High Courts09 Aug 2011Dismissed
Priya Gupta Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 5 MPHT 54
Constitution of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 13 of 33
High Courts08 Aug 2011Allowed
Pragya Pawar and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 22
Central Universities Act, 2009 — Section 28Constitution of India, 1950 — Article 14, 16, 21
High Courts08 Aug 2011
Shyam Khatkar and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 1 Crimes 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Aug 2011Dismissed
Jamuna Bai and Others Vs Oriental Insurance Company and Another
Chhattisgarh High Court · (2011) 4 MPHT 82
Motor Vehicles Act, 1988 — Section 140, 147(2), 166
High Courts08 Aug 2011Allowed
Smt. Kumari Bai Sharma and Another Vs Santosh Kay Johnson and Another
Chhattisgarh High Court · (2012) 1 CGLJ 98
Motor Vehicles Act, 1988 — Section 166
High Courts08 Aug 2011Dismissed
Tarendra Singh Atri Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 5 MPHT 40
Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12, 8
High Courts05 Aug 2011
Omprakash Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 5 MPHT 23
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 69, 69(1), 70, 70(1)Constitution of India, 1950 — Article 14
High Courts05 Aug 2011Allowed
Smt. Dehuti Sahu Vs State of C.G.
Chhattisgarh High Court · (2012) 2 CGLJ 411
Penal Code, 1860 (IPC) — Section 34, 420
High Courts05 Aug 2011Dismissed
R.C. Dubey Vs State of MP and Others
Chhattisgarh High Court · (2011) 08 CHH CK 0028
High Courts05 Aug 2011Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Gouri Gupta and Others
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 427
Motor Vehicles Act, 1988 — Section 149, 166, 170
High Courts04 Aug 2011Allowed
Chandan Kumar Vs Rajendra Khare and others
Chhattisgarh High Court · (2011) 1 CGBCLJ 415
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts03 Aug 2011Dismissed
B.D. Pradhan Vs Chhattisgarh Lok Aayog
Chhattisgarh High Court · (2011) 5 MPHT 43
Chhattisgarh Lok Aayog Adhiniyam, 2002 — Section 10, 7, 7(2), 7(3)(a), 8
High Courts03 Aug 2011Dismissed
Tarasingh and Others Vs Surat @ Guddu and Another
Chhattisgarh High Court · (2011) 4 CGLJ 505
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 33Madhya Pradesh Land Revenue Code, 1959 — Section 165(7)
High Courts03 Aug 2011Dismissed
Teejan Bai Vs Yashoda Bai Tamaskar
Chhattisgarh High Court · (2011) 4 CGLJ 429
chhattisgarh Panchayat (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1995 — Rule 11, 12, 5, 80Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 122Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts02 Aug 2011Dismissed
Mst. Phulbasia and Another Vs Ramsingh (Since Deceased) Through his L.Rs. and Another
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 126 : (2012) 1 CGLJ 81
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 30
High Courts02 Aug 2011Dismissed
Bholuram and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 1 CGLJ 90
Penal Code, 1860 (IPC) — Section 141, 142, 148, 149, 302
High Courts02 Aug 2011Dismissed
Smt. Ranu Ghosh and Others Vs Rai Bahadur Bhutnath Dey Charitable Trust
Chhattisgarh High Court · (2011) 4 CGLJ 584
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13, 13(6), 14Transfer of Property Act, 1882 — Section 106
High Courts02 Aug 2011Dismissed
Manoj Kumar and Another Vs State of M.R. (Now C.G.)
Chhattisgarh High Court · (2011) 4 CGLJ 453
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 162, 307, 34
High Courts01 Aug 2011Allowed
Krishna Kodaku Vs State of C.G.
Chhattisgarh High Court · (2011) 4 CGLJ 345
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376(2)
High Courts01 Aug 2011Allowed
Leeladhar Prasad Chandrakar Vs State of C.G. and Others
Chhattisgarh High Court · (2011) 3 CGLJ 215