High Courts19 Oct 2011Allowed
Tirith Ram Vs State of M.P. (Now State of C.G.)
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 303 : (2012) 1 Crimes 479
Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 376
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 7 of 33
High Courts19 Oct 2011Allowed
Raj Kumar Singhania Vs Ashok Jain
Chhattisgarh High Court · (2012) 3 BC 581 : (2011) 3 CG.L.R.W. 416 : (2011) 2 CGBCLJ 431 : (2012) 1 CGLJ 342 : (2012) CriLJ 2254 : (2012) 2 MPHT 12
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 201, 202, 203Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
High Courts19 Oct 2011Dismissed
Sidar Kanwar Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2011) 10 CHH CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts19 Oct 2011Dismissed
Chairman, Chhattisgarh State Electricity Board and Another Vs Ghasiram and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 54
Civil Procedure Code, 1908 (CPC) — Section 96Electricity Act, 2003 — Section 161, 21Limitation Act, 1963 — Section 14
High Courts19 Oct 2011Allowed
Devsharan Dilliwar and Others Vs High Court of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 397
Constitution of India, 1950 — Article 14, 16, 21
High Courts18 Oct 2011Dismissed
D.S. Paroha Vs State of C.G. and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 472
High Courts18 Oct 2011Allowed
Dr. Satish Kumar Jain Vs Gulab Provision Stores
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 307
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, Order 8 Rule 5, 100, 115
High Courts18 Oct 2011Dismissed
Commissioner of Income Tax Bilaspur Vs Jagdish Prasad Bansal
Chhattisgarh High Court · (2012) 208 TAXMAN 187
Income Tax Act, 1961 — Section 133A, 144, 260A
High Courts17 Oct 2011Dismissed
Manoj Kumar Sharma and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 296 : (2012) CriLJ 1608
Criminal Law (Second Amendment) Act, 1983 — Section 174(3)Criminal Procedure Code, 1973 (CrPC) — Section 112, 139, 154, 154, 154(1)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts17 Oct 2011Dismissed
Commissioner Income Tax Raipur Chhattisgarh Vs Shri Mangalchand Parekh and Shri Ashok Parekh
Chhattisgarh High Court · (2011) 2 CGBCLJ 478 : (2012) 248 CTR 171
Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 158BC, 2(22)(e)
High Courts17 Oct 2011Dismissed
Randhir Deyasi Vs Chhattisgarh Lok Aayog and Others
Chhattisgarh High Court · (2012) 2 MPHT 85
Chhattisgarh Lok Aayog Adhiniyam, 2002 — Section 11, 19(4)(ii), 2(h)
High Courts17 Oct 2011Dismissed
Pawan Kumar Dewangan Vs Rama Dewangan
Chhattisgarh High Court · (2011) 10 CHH CK 0015
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1)(i), 13(1)(ib)
High Courts17 Oct 2011Dismissed
Oriental Insurance Co. Ltd. Vs Sarita Devi and Others
Chhattisgarh High Court · (2012) 4 MPJR 49
Motor Vehicles Act, 1988 — Section 166, 2(1)(i)
High Courts17 Oct 2011Dismissed
Naresh Chand Baid Vs Assistant Commissioner of Income Tax Investigation Circle 21 Raipur
Chhattisgarh High Court · (2012) 247 CTR 196 : (2012) 209 TAXMAN 47
Finance Act, 1997 — Section 64(2)Income Tax Act, 1961 — Section 132, 132A, 143(2), 158(BA), 158(BC)
High Courts14 Oct 2011Allowed
Sampatlal Tiwari Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2012) 1 MPHT 50
High Courts13 Oct 2011Allowed
Bindulal Kalar and Others Vs William Dhritlahare and Another
Chhattisgarh High Court · (2012) 1 MPHT 1
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2011Dismissed
Khileshwar Prasad Jaiswal Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 1 CGLJ 611
Companies Act, 1956 — Section 40(1)Land Acquisition Act, 1894 — Section 3, 4, 4(1), 40, 41
High Courts11 Oct 2011Allowed
Durga Prasad Sharma Vs State of C.G.
Chhattisgarh High Court · (2012) 1 CGLJ 521
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Prevention of Corruption Act, 1988 — Section 13, 13(2)
High Courts11 Oct 2011Allowed
Union of India and Others Vs C.H. Venkat Rao and Another
Chhattisgarh High Court · (2011) 2 CGBCLJ 415
High Courts11 Oct 2011Dismissed
Manish Singh Vs Pallavi
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 222 : (2012) 1 CGBCLJ 104 : (2012) 2 MPHT 79
Guardians and Wards Act, 1890 — Section 12, 25, 29, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 4, 6, 6(a), 8