High Courts16 Nov 2011Dismissed
Amarsai @ Amar Singh Netam Vs M/s. N.C. Nahar and Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 101
Workmens Compensation Act, 1923 — Section 2(1)(d)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 5 of 33
High Courts16 Nov 2011
Deepak and Others Vs Smt. Rajkumari and Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 90
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts16 Nov 2011Allowed
C.N. Singh Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 11 CHH CK 0041
Constitution of India, 1950 — Article 309
High Courts16 Nov 2011
DM, Oriental Insurance Co. Ltd. Vs Arjinder kaur and 3 Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 262
Workmens Compensation Act, 1923 — Section 22, 3(1)
High Courts16 Nov 2011Allowed
Smt. Shakuntala Devi Parakh and Another Vs Subhash Sabath and Another
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 182
High Courts15 Nov 2011Dismissed
Ramkumar Harbansh and Another Vs State of C.G.
Chhattisgarh High Court · (2012) 2 CGLJ 389
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Nov 2011Allowed
Tikamnath Gajpal and Others Vs State of MP (now State of C.G.)
Chhattisgarh High Court · (2011) 2 CGBCLJ 519
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 4(2)Madhya Pradesh Land Revenue Code, 1959 — Section 57(2)
High Courts13 Nov 2011Allowed
Nihaluddin alias Munna Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 1 Crimes 494
Penal Code, 1860 (IPC) — Section 107, 306
High Courts11 Nov 2011Dismissed
Dashrath Khute Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 514
High Courts09 Nov 2011Allowed
Ramadhar Nishad and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 2 CGBCLJ 496
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Nov 2011
Amiya Kumar Datta Vs M/s. Hindustan Petroleum Corporation Ltd. and Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 80
Civil Procedure Code, 1908 (CPC) — Section 100ESSO (Acquisition of Undertakings in India) Act, 1974 — Section 3, 4, 5, 5(1), 5(2)Transfer of Property Act, 1882 — Section 105
High Courts08 Nov 2011Dismissed
Assistant Commissioner Income Tax Raipur Vs Major Deepak Mehta
Chhattisgarh High Court · (2011) 2 CGBCLJ 456 : (2012) 246 CTR 255 : (2012) 344 ITR 641 : (2012) 210 TAXMAN 176
Finance Act, 2002 — Section 153(2)Finance Act, 2009 — Section 147(3)Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 147
High Courts08 Nov 2011Allowed
Ashok Yadav and Another Vs Shakur Mohammed and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 84 : (2012) 2 CGLJ 413 : (2012) 133 FLR 281
Employees State Insurance Act, 1948 — Section 2(1)(c), 2(14), 2(8), 2(9), 3(1)Motor Vehicles Act, 1988 — Section 140, 147, 166, 173
High Courts08 Nov 2011Allowed
Lakshya Infrastructure Private Limited Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 469 : (2012) 2 MPHT 33
Registration Act, 1908 — Section 16A(1), 21, 25, 34, 51
High Courts08 Nov 2011Dismissed
Commissioner of Income Tax Bilaspur Vs Income Tax Appellate Tribunal Jabalpur and Others
Chhattisgarh High Court · (2012) 246 CTR 554 : (2012) 206 TAXMAN 60
Income Tax Act, 1961 — Section 132(1), 143, 143(2), 260(A), 69Income Tax Rules, 1962 — Rule 46
High Courts08 Nov 2011Dismissed
Uniworth Ltd Vs Commissioner of Central Excise Appeals Raipur and Others
Chhattisgarh High Court · (2011) 11 CHH CK 0015
Central Excises and Salt Act, 1944 — Section 35, 35FSick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts04 Nov 2011Dismissed
Shri Dhanmad Sai Dehari Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 11 CHH CK 0057
High Courts04 Nov 2011Dismissed
Anil Kumar Sharma Vs Guru Ghasidas University and Another
Chhattisgarh High Court · (2011) 11 CHH CK 0014
High Courts04 Nov 2011Allowed
Smt. Chandra Jadhv and Others Vs Rameshwar Kumar Panigrahi and others
Chhattisgarh High Court · (2011) 2 CGBCLJ 453
Motor Vehicles Act, 1988 — Section 166
High Courts03 Nov 2011Allowed
Kala Baikaishik and Others Vs Kaljeet Singh and Others
Chhattisgarh High Court · (2012) 1 CGLJ 140 : (2012) 2 TAC 903
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 165, 166, 166(1)