High Courts22 Nov 2011Dismissed
Reliance General Insurance Co. Ltd. Vs Rekhabai and Others
Chhattisgarh High Court · (2012) ACJ 2494
Motor Vehicles Act, 1988 — Section 10, 166, 2
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 4 of 33
High Courts22 Nov 2011Allowed
Uniworth Textiles Ltd. Vs Union of India and Another
Chhattisgarh High Court · (2011) 11 CHH CK 0039
Central Excises and Salt Act, 1944 — Section 35B(2), 35F
High Courts22 Nov 2011Allowed
The Oriental Insurance Company Ltd. Vs Smt. Dhapu Jain (Lodha) and Others
Chhattisgarh High Court · (2012) 3 MPHT 19
Motor Vehicles Act, 1988 — Section 166
High Courts22 Nov 2011Dismissed
Dayashankar and Others Vs Jaishankar (since deceased) through his legal representatives and others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 42
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(c)
High Courts21 Nov 2011Dismissed
Modern Foundry Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 11 CHH CK 0056
Constitution of India, 1950 — Article 226
High Courts21 Nov 2011Dismissed
Poonam Chand Agrawal Vs State Bank of India and Anothers
Chhattisgarh High Court · (2011) 2 CGBCLJ 515
High Courts21 Nov 2011
Mukesh Dewangan @ Devraj and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 2 CGBCLJ 503
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 294, 302, 323, 34
High Courts21 Nov 2011Dismissed
Union of India Vs Bharat Aluminium Co. Ltd.
Chhattisgarh High Court · (2012) 26 ELT 101 : (2012) 26 STR 101
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 11A, 65, 65(6), 66, 67Finance Act, 2000 — Section 116, 117
High Courts18 Nov 2011Allowed
Shabnam Karim Vs Ram Kumar @ Mahendra Kumar Mishra
Chhattisgarh High Court · (2011) 11 ADJ 624 : (2012) 1 CG.L.R.W. 50 : (2012) 1 MPHT 63
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(3), 13, 13(1), 13(2)
High Courts18 Nov 2011Dismissed
Bisakha Bai Vs Ritu Bai and Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 78
chhattisgarh Panchayat (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1995 — Rule 3, 4, 5, 6, 7Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 122Constitution of India, 1950 — Article 226, 227
High Courts18 Nov 2011
Rupchandra Pandey and Another Vs Uma Shankar Shukla and Others
Chhattisgarh High Court · (2012) 3 TAC 859
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts18 Nov 2011Dismissed
State of Chhattisgarh Vs Sujan Singh Kanwar and Others
Chhattisgarh High Court · (2011) 11 CHH CK 0040
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts18 Nov 2011
Umesh Chandra Panigrahi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 114
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Nov 2011Allowed
Smt. Nilima Bhoi Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 1 CGLJ 597
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 91Limitation Act, 1963 — Section 5
High Courts17 Nov 2011Allowed
Govind Yadav and Others Vs State of C.G.
Chhattisgarh High Court · (2012) 1 CGLJ 560
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 323, 34, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)
High Courts17 Nov 2011Allowed
Tata Engineering and Locomotive Company Ltd. and Another Vs State of M.P. (Now C.G.) and Another
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 23 : (2012) 1 CGBCLJ 153 : (2012) 2 CGLJ 347
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)
High Courts17 Nov 2011Dismissed
Pawan Kumar Dewangan Vs Rama Dewangant
Chhattisgarh High Court · AIR 2012 Chh 47 : (2012) 1 CG.L.R.W. 124 : (2012) 2 DMC 130 : (2012) 1 MPHT 91
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1)(1b), 13(1)(i)
High Courts17 Nov 2011Dismissed
M/s. Satjas Glorocks Pvt. Ltd. Vs Bharat Aluminum Co. Ltd.
Chhattisgarh High Court · AIR 2012 Chh 40 : (2012) 3 ARBLR 258 : (2012) 1 CGBCLJ 69
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 28(3), 30, 31(3), 34, 75
High Courts17 Nov 2011Dismissed
Dinkar Rao Vs Bhaguni Bai and Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 492
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Nov 2011
Pradeep Sharma Vs Rajkumar Singh and Another
Chhattisgarh High Court · (2013) ACJ 1561
Motor Vehicles Act, 1988 — Section 140, 163A, 165, 165(1), 168