High Courts18 Feb 2011Dismissed
Mujib Khan Vs State of C.G.
Chhattisgarh High Court · (2011) 02 CHH CK 0085
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 28 of 33
High Courts18 Feb 2011Allowed
Dhansingh Vs State of C.G.
Chhattisgarh High Court · (2011) 3 CGLJ 437
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Feb 2011Dismissed
Dr. Smt. Achala Rani Tiwari Vs State of C.G. and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 174
Constitution of India, 1950 — Article 136, 226, 227, 32
High Courts18 Feb 2011Dismissed
Dilip Taank Vs State of Madhya Pradesh and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 171
High Courts18 Feb 2011Allowed
Steel Authority of India Ltd. Bhilai Steel Plant Bhilai Vs Collector, Durg and Others
Chhattisgarh High Court · (2011) 4 MPJR 128
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 4, 6
High Courts17 Feb 2011Dismissed
Abhay Kumar Gupta Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 3 Crimes 400
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Prevention of Corruption Act, 1988 — Section 11, 12, 7
High Courts17 Feb 2011
Indrani Upadhyay and others Vs Suresh Kumar Yadav and others
Chhattisgarh High Court · (2012) ACJ 1867
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2011Dismissed
Vinod Kumar Agrawal Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 3 Crimes 404
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 120B, 420
High Courts15 Feb 2011
Seth Kirodimal Dharmada Trust and Others Vs Kalicharan Keshaan
Chhattisgarh High Court · (2011) 02 CHH CK 0014
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 92Constitution of India, 1950 — Article 246(2), 254(2)Madhya Pradesh Public Trust Act, 1951 — Section 26, 27, 27(1), 27(2), 27(3)
High Courts14 Feb 2011
Smt. Manju ghosh Vs M.S. Bisen
Chhattisgarh High Court · (2011) 2 CGLJ 535
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23D, 23E, 23J
High Courts14 Feb 2011
Chandan Mal Nahata and Other Vs State of C.G. and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 184
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133, 134, 135, 136
High Courts14 Feb 2011
Kamdev Barle Vs Asif Hussain and Others
Chhattisgarh High Court · (2013) ACJ 1006
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2011Allowed
Dr. Man Mohan Albert Vs Shakir Ali and Another
Chhattisgarh High Court · AIR 2011 Chh 172 : (2011) 2 MPHT 75
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 32, 38
High Courts11 Feb 2011Dismissed
Dharam Sai Rajwar Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 4 Crimes 313
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Feb 2011Allowed
Terajunnisha @ Buwabai Vs Yakub Mohammad
Chhattisgarh High Court · (2011) 3 MPHT 102 : (2011) 3 MPJR 53
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 99Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 9
High Courts11 Feb 2011
Smt. Gomti Bai and Others Vs Laxminarayan Vishal Sahu and Others
Chhattisgarh High Court · AIR 2011 Chh 76 : (2011) 4 TAC 170
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Feb 2011Allowed
Ghasiram and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 3 Crimes 672
Penal Code, 1860 (IPC) — Section 325, 335, 34
High Courts11 Feb 2011Allowed
Superintendent Engineer MPEB and Another Vs Smt. Reeta Urmalia and Others
Chhattisgarh High Court · (2011) 3 TAC 46
High Courts11 Feb 2011
Smt. Ambika Kashyap and Others Vs Bittu @ Parmeshwar Dayal and Others
Chhattisgarh High Court · (2011) 2 MPHT 79
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts10 Feb 2011Allowed
B.K. Diwan Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 513