High Courts24 Feb 2011Dismissed
Chandra Kumar Bhoi and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 02 CHH CK 0078
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 27 of 33
High Courts24 Feb 2011Allowed
Managing Director, Bhilai Steel Plant, Bhilai and Another Vs Moti Ram and Others
Chhattisgarh High Court · (2011) 02 CHH CK 0073
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 31(3), 61, 62
High Courts24 Feb 2011
Ramhin Bai and others Vs Subhash Verma and others
Chhattisgarh High Court · (2012) ACJ 1850
Motor Vehicles Act, 1988 — Section 140, 163A, 163B, 166
High Courts24 Feb 2011Allowed
Rampyara Sahu and Another Vs Board of Revenue and Others
Chhattisgarh High Court · (2011) 2 CGLJ 321
Madhya Pradesh Land Revenue Code, 1959 — Section 49(3)
High Courts24 Feb 2011Allowed
Durga Ram and Another Vs Yadavram and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 106
Civil Procedure Code, 1908 (CPC) — Section 2, 2(11)Motor Vehicles Act, 1988 — Section 165, 166(1)
High Courts24 Feb 2011Dismissed
Mana Singh Vs Vijay @ Lovekush Kumar and Others
Chhattisgarh High Court · (2011) 2 CG.L.R.W. 90
Motor Vehicles Act, 1988 — Section 140, 142, 143, 163A, 168Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts23 Feb 2011Dismissed
Chandrahas Patel Vs Masih Dan
Chhattisgarh High Court · (2011) 2 CGLJ 525
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6), 53ATransfer of Property Act, 1882 — Section 53A
High Courts23 Feb 2011Allowed
State of Chhattisgarh and Another Vs Umendi and Others
Chhattisgarh High Court · (2011) 2 CG.L.R.W. 317 : (2011) LLR 581
Constitution of India, 1950 — Article 141Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts23 Feb 2011Allowed
Udai Singh Vs State of C.G.
Chhattisgarh High Court · (2011) 3 CGLJ 455 : (2011) 3 Crimes 532
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts23 Feb 2011
Rupendra Kumar Vs Omprakash and Others
Chhattisgarh High Court · (2012) ACJ 1360
Motor Vehicles Act, 1988 — Section 10, 11, 14, 14(2), 166
High Courts22 Feb 2011Allowed
Sukalu Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2011) 3 CGLJ 473
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Feb 2011Allowed
M/s BSBK Pvt. Ltd. Vs Employees'' Provident Fund Appellate Tribunal, New Delhi and Another
Chhattisgarh High Court · (2011) LLR 610
High Courts22 Feb 2011Dismissed
Saurabh Pandey Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2011) 02 CHH CK 0043
High Courts22 Feb 2011Dismissed
S.G. Parulkar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 02 CHH CK 0042
High Courts22 Feb 2011Allowed
Lakshman Vs State of C.G.
Chhattisgarh High Court · (2012) 1 CGLJ 263
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Feb 2011Dismissed
Mahendra Singh Hora Vs Smt. Anita Sahu and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 524
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 304A
High Courts21 Feb 2011
Bodhan Yadav and Others Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGLJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 34
High Courts21 Feb 2011Dismissed
Govind Ram Verma Vs State of M.P. and Others
Chhattisgarh High Court · (2011) 2 MPJR 137
Constitution of India, 1950 — Article 311Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42, 42(1)
High Courts21 Feb 2011Allowed
T.K. Jangde Vs State of Chhattisgarh and Anr
Chhattisgarh High Court · (2011) 3 MPJR 94
Madhya Pradesh Re-organisation Act, 2000 — Section 83
High Courts21 Feb 2011Allowed
Smt. Taruni Thakur and Others Vs Kamendra Singh and Others
Chhattisgarh High Court · (2011) 02 CHH CK 0013
Evidence Act, 1872 — Section 138