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COURT ARCHIVE

Chhattisgarh High Court judgments, 2011

659 judgments · page 26 of 33

High Courts05 Mar 2011Dismissed

Kishore Kumar Ganguly Vs State of C.G.

Chhattisgarh High Court · (2011) 3 CGLJ 345 : (2011) 3 Crimes 528

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 415, 420Transfer of Property Act, 1882 — Section 54
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High Courts04 Mar 2011Dismissed

Chandra Kumar Vs State of C.G.

Chhattisgarh High Court · (2011) 3 CGLJ 37 : (2011) 3 Crimes 519

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 164, 313Penal Code, 1860 (IPC) — Section 201, 302
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High Courts04 Mar 2011Allowed

Suresh Kumar Vs State of M.P.

Chhattisgarh High Court · (2011) 2 CG.L.R.W. 297 : (2011) 2 CGLJ 458

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107A, 304B, 306, 34
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High Courts03 Mar 2011Allowed

Sant Ram Alias Kordu Vs State of M.P.

Chhattisgarh High Court · (2012) 1 CGLJ 449 : (2011) 2 MPHT 105

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 41, 42, 43, 50
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High Courts25 Feb 2011Dismissed

Surendra Vs State of M.P.

Chhattisgarh High Court · (2011) 3 CGLJ 449

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
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