High Courts08 Jul 2009Allowed
Padamdhar Singh Vs State of Chhattisgarh, Director Public Instructions and The District Education Officer
Chhattisgarh High Court · (2009) 3 CGLJ 344
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 17 of 27
High Courts08 Jul 2009Allowed
Surendra Nath Tiwari Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 07 CHH CK 0042
High Courts08 Jul 2009
Mahanadi Minerals Vs Union of India (UOI), Coal India Limited and South Eastern Coalfields
Chhattisgarh High Court · (2009) 07 CHH CK 0041
Constitution of India, 1950 — Article 14, 21, 226, 227
High Courts08 Jul 2009
Samudri Bai Vs Sukhiram and Another
Chhattisgarh High Court · (2009) 4 MPHT 31 : (2009) 4 MPJR 74
Civil Procedure Code, 1908 (CPC) — Section 80Madhya Pradesh Land Revenue Code, 1959 — Section 170B, 257
High Courts08 Jul 2009Allowed
Karmu Ram Vs District Mahila Avam Bal Vikas, Project Officer, Mahila Avam and Labour Court
Chhattisgarh High Court · (2009) 07 CHH CK 0032
Industrial Disputes Act, 1947 — Section 25F
High Courts07 Jul 2009
Suresh Kumar and Another Vs Tamseshwar Sahu and Others
Chhattisgarh High Court · (2009) 4 MPJR 112
Motor Vehicles (Amendment) Act, 1994 — Section 163A, 166
High Courts07 Jul 2009Allowed
Naseem Ahmed Vs State of Chhattisgarh, Chhattisgarh State Civil, General Manager (Transport) and District Manager
Chhattisgarh High Court · (2009) 07 CHH CK 0031
Constitution of India, 1950 — Article 226
High Courts07 Jul 2009Dismissed
Chandra Prasad Liquor Vs Commissioner of Income Tax
Chhattisgarh High Court · (2009) 227 CTR 409
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts07 Jul 2009Dismissed
Suresh Kumar Jain Vs Chandradeep Tamrakar
Chhattisgarh High Court · (2009) 07 CHH CK 0016
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(1)
High Courts06 Jul 2009
Bahur Singh Sahu and Others Vs Nand Kumar Jangde and Others
Chhattisgarh High Court · (2009) 4 MPJR 87
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jul 2009Dismissed
Kalyan Vs Jeevanlal and Another
Chhattisgarh High Court · (2009) 4 MPJR 6
High Courts03 Jul 2009Dismissed
Pest-O-Kill Vs Commissioner of Income Tax
Chhattisgarh High Court · (2009) 07 CHH CK 0030
Income Tax Act, 1961 — Section 260A
High Courts03 Jul 2009Dismissed
Hemant Katakwar Vs State Election Commission and Another
Chhattisgarh High Court · (2009) 4 MPJR 41
Chhattisgarh Municipal Act, 1961 — Section 32(B), 32(C)
High Courts02 Jul 2009
Prem Pal and Another Vs Awtar Singh and Others
Chhattisgarh High Court · (2011) ACJ 85
High Courts02 Jul 2009Dismissed
Subhash Chandra Sen Vs Geeta Bai (Smt.)
Chhattisgarh High Court · (2009) 3 CGLJ 78 : (2009) 4 MPHT 22
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 116
High Courts02 Jul 2009Dismissed
Commissioner of Income Tax Vs Raipur Transport Co. (P) Ltd.
Chhattisgarh High Court · (2009) 226 CTR 683
Income Tax Act, 1961 — Section 148, 271, 41
High Courts01 Jul 2009Allowed
Bhagaiya Bai (Smt.) and Others Vs Jayram and Others
Chhattisgarh High Court · (2009) 4 MPJR 81
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jul 2009Dismissed
Sudhir Ram Bhagat Vs Secretary, Madhyamik Shiksha and Secretary, Madhyamik Shiksha
Chhattisgarh High Court · (2009) 3 CGLJ 103
Constitution of India, 1950 — Article 136, 226, 227, 32
High Courts01 Jul 2009Dismissed
Laxmin (Bai) (Smt.) Vs Khageshwar Singh and Others
Chhattisgarh High Court · (2009) 5 MPHT 13 : (2009) 4 MPJR 149
Civil Procedure Code, 1908 (CPC) — Section 54Hindu Succession Act, 1956 — Section 16
High Courts30 Jun 2009Dismissed
Chamru Ram Vs State of C.G.
Chhattisgarh High Court · (2009) 3 CGLJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 302