High Courts21 Jul 2009Dismissed
National Insurance Co. Ltd. Vs Lebho Mohanand and Others
Chhattisgarh High Court · (2009) 4 MPJR 53
Motor Vehicles Act, 1988 — Section 149(2), 149(7), 163A, 165, 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 16 of 27
High Courts20 Jul 2009Dismissed
Manohar Singh Rathore and Others Vs Vyom Sheet Grih Pvt. Ltd. and Another
Chhattisgarh High Court · (2009) 3 CGLJ 200
Civil Procedure Code Amendment Act, 2002 — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10AConstitution of India, 1950 — Article 227
High Courts17 Jul 2009Allowed
Vikram @ Konda Vs State of C.G.
Chhattisgarh High Court · (2009) 3 CGLJ 242
Chhattisgarh Excise Act, 1915 — Section 34(2)Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Jul 2009Dismissed
State of M.P. Vs Daizybai
Chhattisgarh High Court · (2009) 3 CGLJ 232
Criminal Procedure Code, 1973 (CrPC) — Section 325, 360, 374(3), 377(1)Penal Code, 1860 (IPC) — Section 323, 452Probation of Offenders Act, 1958 — Section 11, 11(2), 3, 4
High Courts17 Jul 2009Allowed
Kumari Meenu Banerjee Vs Rajmani Pandey and Others
Chhattisgarh High Court · (2010) 1 CGLJ 282
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(3), 439(3), 439(4), 482
High Courts17 Jul 2009Allowed
Santosh Nirmalkar Vs State of C.G.
Chhattisgarh High Court · (2009) 3 CGLJ 229
Chhattisgarh Excise Act, 1915 — Section 34, 34(1)(A), 57A
High Courts16 Jul 2009Dismissed
Hemant Sahu Vs Smt. Shailja Samuel and Another etc.
Chhattisgarh High Court · (2009) 07 CHH CK 0014
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 15
High Courts15 Jul 2009Allowed
Leeladhar Yadav and Another Vs State of C.G.
Chhattisgarh High Court · (2009) 4 CGLJ 514
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 294, 300, 302, 304, 324
High Courts15 Jul 2009
Rambilas Agrawal and Another Vs Bihari Lal Agrawal and Others
Chhattisgarh High Court · (2009) 4 MPHT 76 : (2009) 3 MPJR 124
Limitation Act, 1963 — Section 5
High Courts14 Jul 2009Dismissed
Durgesh Pradhan and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 3 CGLJ 177 : (2009) CriLJ 4391
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304
High Courts14 Jul 2009Allowed
Ram Sharik Singh Vs State of Madhya Pradesh and Others
Chhattisgarh High Court · (2009) 4 MPHT 37
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 Jul 2009Dismissed
Saygo Bai Vs Chueeru Bajrangi
Chhattisgarh High Court · (2009) 3 CGLJ 468
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts13 Jul 2009Allowed
Durjan and Others Vs Ashok Kumar and Others
Chhattisgarh High Court · (2009) 3 CGLJ 191
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Jul 2009Dismissed
Udho Ram Verma Vs State of Chhattisgarh, Chhattisgarh Rajya Beej Evam and Chandrashekhar Sahu
Chhattisgarh High Court · (2009) 07 CHH CK 0044
Constitution of India, 1950 — Article 319
High Courts13 Jul 2009Allowed
Sona Ralsel Vs Kiran Mayee Nayak (Smt.) and Another
Chhattisgarh High Court · AIR 2009 Chh 55 : (2010) 1 DMC 627 : (2009) 4 MPHT 43 : (2009) 4 MPJR 43
Civil Procedure Code, 1908 (CPC) — Section 151, 9Hindu Marriage Act, 1955 — Section 10, 11, 5Specific Relief Act, 1963 — Section 34
High Courts13 Jul 2009Dismissed
Shekharesh Bhattacharya Vs Sardar Charanjit Singh and Another
Chhattisgarh High Court · (2009) CriLJ 4242
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 34, 415, 420, 462, 467
High Courts13 Jul 2009
Jeewandamal Kakkad and Another Vs Punjab and Sindh Bank
Chhattisgarh High Court · (2009) 3 CGLJ 281
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58
High Courts09 Jul 2009Dismissed
Thobhani Auto Mobiles Vs State of Chhattisgarh, Food Officer and The Collector
Chhattisgarh High Court · (2009) 4 MPHT 48
Constitution of India, 1950 — Article 226
High Courts09 Jul 2009Dismissed
O.T.G. Global and Another Vs Shyamlal Khatri and Another
Chhattisgarh High Court · (2009) 3 CGLJ 259 : (2011) 2 RCR(Civil) 343
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2009Dismissed
Dr. P.S. Shrivastava and Dr. R.P. Soni Vs State of Chhattisgarh and Director, Veterinary Services
Chhattisgarh High Court · (2009) 07 CHH CK 0015
Constitution of India, 1950 — Article 14, 16