High Courts10 Aug 2009Dismissed
Gayatri Sahu (Smt.) and Others Vs The Oriental Insurance Co. Ltd.
Chhattisgarh High Court · (2009) 5 MPHT 1
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 14 of 27
High Courts10 Aug 2009
Ranjit Nishad Vs State of C.G.
Chhattisgarh High Court · (2009) 3 CGLJ 396
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 323
High Courts10 Aug 2009Allowed
J.P. Khantwal Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 5 MPHT 40
High Courts08 Aug 2009Allowed
Ashok Kujur Vs State of C.G. and Another
Chhattisgarh High Court · (2010) 1 CGLJ 412
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 306, 376, 376B
High Courts08 Aug 2009Allowed
Manju Devi (Smt.) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 1 MPHT 103
High Courts08 Aug 2009Dismissed
Sudarshan Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 4 CGLJ 548 : (2009) 4 MPHT 91
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Aug 2009Dismissed
Dinesh Choudhary and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2009) 3 CGLJ 420
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 190, 200, 36
High Courts07 Aug 2009Dismissed
Bhagirathi Sahu Vs State of Madhya Pradesh (now Chhattisgarh)
Chhattisgarh High Court · (2009) 3 CGLJ 270 : (2009) 4 MPHT 56
Penal Code, 1860 (IPC) — Section 294, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts07 Aug 2009Allowed
Abhishek Agrawal and Others Vs Purushottam Chouhan and Others
Chhattisgarh High Court · (2009) 3 CGLJ 366 : (2009) 4 MPJR 90
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 7, 100Madhya Pradesh Land Revenue Code, 1959 — Section 110, 168, 168(1), 169, 190Specific Relief Act, 1963 — Section 34
High Courts07 Aug 2009Dismissed
Hira Ferro Alloys Ltd. Vs Deputy Commissioner of Income Tax
Chhattisgarh High Court · (2009) 227 CTR 508 : (2010) 326 ITR 261
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 10(2)(xv), 260A, 30, 31, 32
High Courts07 Aug 2009
Naresh Kumar Khubwani ''alias'' Nandu and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 4 CGLJ 541 : (2009) 5 MPHT 44
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173
High Courts07 Aug 2009
Vishambher alias Genda Ram Vs Kaththuram and Others
Chhattisgarh High Court · (2009) 5 MPHT 51 : (2009) 3 MPJR 151
Civil Procedure Code, 1908 (CPC) — Section 10, 11Hindu Adoptions and Maintenance Act, 1956 — Section 10, 15, 16, 6, 7
High Courts06 Aug 2009Allowed
Smt. Rekha Sahu Vs State of C.G. and Others
Chhattisgarh High Court · (2009) 3 CGLJ 437
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 40, 40(2)Constitution of India, 1950 — Article 311(2)
High Courts04 Aug 2009
Mehtar Alias Chandra Kumar and Another Vs Smt. Phuleshwari Bai and Another
Chhattisgarh High Court · (2009) 3 CGLJ 428 : (2009) 4 MPJR 59
Civil Procedure Code, 1908 (CPC) — Section 54Hindu Succession Act, 1956 — Section 15, 15(1), 16Limitation Act, 1963 — Article 65
High Courts04 Aug 2009Allowed
Smt. Sarita Devangan and Others Vs Anand Kumar Singh and Others
Chhattisgarh High Court · (2009) 3 CGLJ 376 : (2009) 3 MPJR 128
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts04 Aug 2009
Tulsi Devi and Others Vs Neeru Vishwakarma and Others
Chhattisgarh High Court · (2009) 3 MPJR 136
Motor Vehicles Act, 1988 — Section 166
High Courts03 Aug 2009Allowed
Raju Khanjar and Others Vs State of C.G.
Chhattisgarh High Court · (2009) 4 CGLJ 526
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts03 Aug 2009
Nand Lal Khare and Vishnoo Khare Vs Rajendra Kumar Khare and Others
Chhattisgarh High Court · (2009) 3 CGLJ 381 : (2009) 4 MPJR 67
Hindu Adoptions and Maintenance Act, 1956 — Section 8Hindu Marriage Act, 1955 — Section 11, 12, 16, 2, 5
High Courts03 Aug 2009Dismissed
Dashrath Vs Gajadhar Prasad Gupta and Others
Chhattisgarh High Court · (2009) 3 MPJR 156
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(6), 146, 146(1)
High Courts03 Aug 2009Dismissed
Sita Ram Soni Vs S.K. Saluke and Another
Chhattisgarh High Court · (2009) 3 MPJR 142
Motor Vehicles Act, 1988 — Section 163A, 173