High Courts28 Aug 2009Allowed
Nageshwar Prasad Singh Vs Durga Devi and Another
Chhattisgarh High Court · (2010) 1 CGLJ 355
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100, 105
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 12 of 27
High Courts27 Aug 2009Dismissed
Ramdulare and Another Vs Motichand and Others
Chhattisgarh High Court · (2010) 1 CGLJ 32
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 27(1), Order 7 Rule 3, 100(5)
High Courts27 Aug 2009Dismissed
Guruprasad Jaiswal Vs Ramakant Gupta and Another
Chhattisgarh High Court · (2009) 4 CGLJ 425
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 392, 394, 506
High Courts27 Aug 2009Allowed
Hindustan Lever Limited and Another Vs The State of Chhattisgarh
Chhattisgarh High Court · (2009) 4 CGLJ 414 : (2010) CriLJ 552 : (2010) 2 Crimes 687
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(7)
High Courts26 Aug 2009Allowed
Shyamlal and Others Vs State of M.P.
Chhattisgarh High Court · (2010) 1 CGLJ 285
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts25 Aug 2009Dismissed
Oriental Insurance Company Ltd. Vs Ramswaroop and Others
Chhattisgarh High Court · (2009) 3 CGLJ 338
Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 173
High Courts25 Aug 2009Allowed
Sahdeo and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 3 CGLJ 327 : (2010) CriLJ 178
Evidence Act, 1872 — Section 27, 3, 30Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Aug 2009
Rajesh Upadhyay Vs Ramesh Kumar Shrivastava
Chhattisgarh High Court · (2010) 2 MPJR 41
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 20 Rule 5, Order 6 Rule 14, Order 6 Rule 15, 14(2)(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23(C), 23(D), 23(E), 23(J), 23(J)(2)
High Courts25 Aug 2009Dismissed
The Oriental Insurance Company Vs Smt. Chanda Bai and Others
Chhattisgarh High Court · (2009) 3 MPJR 144
Motor Vehicles Act, 1988 — Section 163A, 166, 170
High Courts24 Aug 2009Allowed
Ram Kumar Verma Vs State of M.P.
Chhattisgarh High Court · (2010) 1 CGLJ 68
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2)
High Courts24 Aug 2009Allowed
Gangaram Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2010) 1 CGLJ 98
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 42(1), 42(2)
High Courts24 Aug 2009Allowed
Johan Yadav and Another Vs State of M.P.
Chhattisgarh High Court · (2010) 1 CGLJ 218
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 307, 323, 324, 34
High Courts21 Aug 2009Dismissed
Income Tax Officer Vs Vijay Kumar Kesar
Chhattisgarh High Court · (2010) 231 CTR 165 : (2010) 327 ITR 497
Income Tax Act, 1961 — Section 143(1), 260A, 271A
High Courts21 Aug 2009Allowed
Gopal Udde Vs State of C.G.
Chhattisgarh High Court · (2009) 3 CGLJ 391
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 Aug 2009Dismissed
Bhishambhar Dayal Patel @ Judev Patel Vs Yuddhveer Singh Judev
Chhattisgarh High Court · (2009) 5 MPHT 16
Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 100, 101, 117, 81, 82
High Courts20 Aug 2009Dismissed
Sanjay Kumar and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 CGLJ 424 : (2009) 4 MPHT 81
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts20 Aug 2009Allowed
Chaturbhuj Vs Amar
Chhattisgarh High Court · (2009) 3 CGLJ 322
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 376
High Courts20 Aug 2009
Gharbharan Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) CriLJ 471
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts20 Aug 2009Allowed
Pradeep Kumar Jaiswal Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) CriLJ 545
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 376(2)
High Courts20 Aug 2009Allowed
Ajuram and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 08 CHH CK 0024
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34