Tribunals and Commissions13 Jul 2018Disposed Of
J.K. Katyal And Ors Vs New Delhi Municipal Council And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0104
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 522 of 565
Tribunals and Commissions13 Jul 2018Dismissed
K.B. Upasani And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0103
Tribunals and Commissions13 Jul 2018Dismissed
Kailash Nath And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0098
Tribunals and Commissions13 Jul 2018
Faiyaz And Ors Vs Indian Council Of Agricultural Resewarch And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0093
Tribunals and Commissions12 Jul 2018
Sh. Mohan Singh & Ors. Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0693
Tribunals and Commissions12 Jul 2018
Sandeep Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0594
Tribunals and Commissions12 Jul 2018
Ashok Kumar Dang Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0671
Tribunals and Commissions12 Jul 2018
Dr. M. R. Chandrasekhar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0662
Tribunals and Commissions12 Jul 2018Disposed Of
Dr. M.R. Chandrasekhar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0108
Tribunals and Commissions12 Jul 2018Disposed Of
Mohan Singh And Ors Vs Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0102
Tribunals and Commissions12 Jul 2018Dismissed
Ashok Kumar Dang Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0094
Tribunals and Commissions12 Jul 2018Dismissed
Sandeep Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0091
Tribunals and Commissions11 Jul 2018
Prakash Veer Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0615
Administrative Tribunals Act, 1985-Section 22 (3)(f)
Tribunals and Commissions11 Jul 2018
B.K. Tripathi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0710
Arbitration and Conciliation Act, 1996-Sections 12(1), 12(2), 23(1), 23(2), 24(2), 24(3), 18, 23, 34, 11(4)(a)All India Services (Discipline and Appeal) Rules, 1969-Rule 8, 8(6)(a)CCS (Conduct) Rules, 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions11 Jul 2018
Manas Shankar Ray Vs Central Board Of Direct Taxes & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0657
Tribunals and Commissions11 Jul 2018Disposed Of
Prakash Veer Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0111
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions11 Jul 2018Allowed
B.K. Tripathi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0110
Arbitration And Conciliation Act, 1996 — Sections 12(1), 12(2), 18, 23, 23 (1), 23(2), 24(2), 24(3), 34Indian Penal Code, 1860 — Section 325Administrative Tribunals Act, 1985 — Section 26
Tribunals and Commissions11 Jul 2018Allowed
Manas Shankar Ray Vs Central Board Of Direct Taxes And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0109
Tribunals and Commissions10 Jul 2018
Tushar Ranjan Mohanty Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0683
Tribunals and Commissions10 Jul 2018
Jawed Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0668