Tribunals and Commissions10 Jul 2018
Anuj Pratap Singh Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0661
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 523 of 565
Tribunals and Commissions10 Jul 2018
Attar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0658
Tribunals and Commissions10 Jul 2018
Rama Kant Sharma "Udbhrant" Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0652
CCS (CCA) Rules, 1965-Rule 14, 15
Tribunals and Commissions10 Jul 2018
Satya Prakash Gupta Vs Punya Salila Srivastava & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0637
Tribunals and Commissions10 Jul 2018Dismissed
Satya Prakash Gupta Vs Punya Salila Srivastava And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0127
Tribunals and Commissions10 Jul 2018Dismissed
Rama Kant Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0124
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions10 Jul 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0114
Tribunals and Commissions10 Jul 2018Dismissed
Anuj Pratap Singh Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0113
Tribunals and Commissions10 Jul 2018Allowed
Jawed Ahmed Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0112
Tribunals and Commissions10 Jul 2018Disposed Of
Attar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0107
Tribunals and Commissions09 Jul 2018
Smt. Santosh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0660
Fundamental Rules-Rule 56
Tribunals and Commissions09 Jul 2018
R. Rajasekaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0659
Tribunals and Commissions09 Jul 2018
Jitender Kumar Vs The Lt. Governor & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0656
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14(2)
Tribunals and Commissions09 Jul 2018
Vivek Batra Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0654
Tribunals and Commissions09 Jul 2018
Virender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0653
Railway Services (Pension) Rules, 1993-Note 6 below Rule 49
Tribunals and Commissions09 Jul 2018
Ex. Ct. Ishwar Singh Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0651
CCS (Pension) Rules, 1972-Rule 41
Tribunals and Commissions09 Jul 2018
Hari Om Sharma Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0647
RTI Act
Tribunals and Commissions09 Jul 2018
Nainu Ram Koli Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0638
RTI Act, 2005
Tribunals and Commissions09 Jul 2018Dismissed
Nainu Ram Koli Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0126
Tribunals and Commissions09 Jul 2018Allowed
Virender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0125
Railway Services (Pension) Rules, 1993 — Rule 49