COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 525 of 565

Tribunals and Commissions05 Jul 2018Dismissed

R.C. Meena Vs South Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0129

Code Of Civil Procedure 1908 — Order 47 Rule 1Delhi Municipal Corporation Services (Control And Appeal) Regulations, 1959 — Regulation 16

Tribunals and Commissions05 Jul 2018Disposed Of

Rajesh Khanna Vs Commissioner, North Delhi Municipal Corporation

Central Administrative Tribunal · (2018) 07 CAT CK 0128

Tribunals and Commissions04 Jul 2018

Ranjeet Kumar Pandey & Ors. Vs Central Bureau Of Investigation & Anr.

Central Administrative Tribunal · (2018) 07 CAT CK 0650

CCS (Pension) Rules, 1972

Tribunals and Commissions04 Jul 2018

Suresh Kumar Vs Delhi Transport Corporation

Central Administrative Tribunal · (2018) 07 CAT CK 0642

Administrative Tribunal Act-Section 14

Tribunals and Commissions04 Jul 2018Allowed

Suresh Kumar Vs Delhi Transport Corporation

Central Administrative Tribunal · (2018) 07 CAT CK 0143

Administrative Tribunals Act, 1985 — Section 14

Tribunals and Commissions03 Jul 2018

Dheerender Singh Paliwal Vs T. Jacob & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0649

Tribunals and Commissions03 Jul 2018

Dr. Mohammed Saleem Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0643

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Conduct) Rules, 1964-Rule 3 (1) (i), 3 (1) (iii), 3 (2)(i)CCS (CCA) Rules, 1965-Rule 14

Tribunals and Commissions03 Jul 2018Partly Allowed

Dr. Mohammed Saleem Vs Union Of India And Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0142

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)(i)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14

Tribunals and Commissions03 Jul 2018Dismissed/Disposed Of

Dheerender Singh Paliwal Vs T. Jacob And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0137

Tribunals and Commissions02 Jul 2018

Smt. Meena Srivastava Vs Lieutenant Governor & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0593

Tribunals and Commissions02 Jul 2018

Sh. J.P. Singh & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0655

CCS (Revised Pay) Rules, 2008-Rule 6(4)

Tribunals and Commissions02 Jul 2018

Mrs. Shiksha Devi Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0641

Tribunals and Commissions02 Jul 2018

Santosh Kumar & Ors. Vs Govt. of NCT of Delhi & Anr.

Central Administrative Tribunal · (2018) 07 CAT CK 0640

Tribunals and Commissions02 Jul 2018Dismissed

Meena Srivastava Vs Lieutenant Governor And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0141

Tribunals and Commissions02 Jul 2018Disposed Of

Kalu Prasad Vs Delhi Transport Corporation

Central Administrative Tribunal · (2018) 07 CAT CK 0139

Industrial Disputes Act, 1947 — Section 33(C)Constitution Of India, 1950 — Article 19(1)f, 31, 300A

Tribunals and Commissions02 Jul 2018Allowed

J.P. Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0136

Central Civil Services (Revised Pay) Rules, 2008 — Rule 6(4)

Tribunals and Commissions02 Jul 2018Dismissed

Shiksha Devi Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0131

Tribunals and Commissions15 Jun 2018

Harsh Singh & Ors. Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 06 CAT CK 0240

Tribunals and Commissions15 Jun 2018Dismissed

Harsh Singh And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 06 CAT CK 0009

Tribunals and Commissions06 Jun 2018

Shri Satya Pal Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 06 CAT CK 0239

Administrative Tribunals Act, 1985-Section 19