Tribunals and Commissions06 Jun 2018
Zile Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 06 CAT CK 0250
Administrative Tribunals Act, 1985-Section 19Constitution of India
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 526 of 565
Tribunals and Commissions06 Jun 2018
Baban Rao Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0248
Constitution of India-Article 311 (2) (b)POC Act-Section 7/13CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions06 Jun 2018
Chitturi Venugopala Rao Vs Defence Research & Development Organization & Anr.
Central Administrative Tribunal · (2018) 06 CAT CK 0247
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 49(b), Chapter 6
Tribunals and Commissions06 Jun 2018
Shriniwas Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 06 CAT CK 0246
Tribunals and Commissions06 Jun 2018
Mrs. Rekha Vs Director, All India Institute of Medical Sciences & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0245
CCS (CCA) RulesCCS (Leave) Amendment Rules, 2009
Tribunals and Commissions06 Jun 2018
Shri Ram Niwas Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0244
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Jun 2018
A.K. Bhardwaj Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0241
Tribunals and Commissions06 Jun 2018Disposed Of
Rekha Vs Director,All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0011
Tribunals and Commissions06 Jun 2018Dismissed
Ram Niwas Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Jun 2018Allowed
Shriniwas Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0007
Tribunals and Commissions06 Jun 2018Dismissed
Chitturi Venugopala Rao Vs Defence Research And Development Organization And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Jun 2018Disposed Of
A.K. Bhardwaj Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0005
Tribunals and Commissions06 Jun 2018Allowed
Satya Pal Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Jun 2018Disposed Of
Baban Rao Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0003
Prevention Of Corruption Act, 1988 — Section 7, 13Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions06 Jun 2018Allowed
Zile Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 06 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Jun 2018
Kalu Prasad Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 06 CAT CK 0243
Industrial Disputes Act-Section 33(C)Constitution of India-Article 300 A, 19(1)(f), 31
Tribunals and Commissions01 Jun 2018
Shri Dharmindra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0249
Administrative Tribunals Act, 1985-Section 19Gramin Dak Sevak (Conduct & Employment) Rules, 2001-Rule 10, 12, 21, 23, 28IPC-Section 307
Tribunals and Commissions01 Jun 2018
Vijay Singh Vs DDA Through Its Vice Chairman & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0242
Administrative Tribunals Act, 1985-Section 19DDA Coduct, Disciplinary and Appeal Regulation, 1999CCS (TS) Rules-Rule 5 (1)
Tribunals and Commissions01 Jun 2018Disposed Of
Vijay Singh Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions01 Jun 2018Dismissed
Dharmindra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 307Gramin Dak Sevak (Conduct And Employment) Rules, 2001 — 10, 12, 21, 23, 28