Tribunals and Commissions09 Jul 2018Allowed
Hari Om Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0123
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 524 of 565
Tribunals and Commissions09 Jul 2018Dismissed
Santosh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0122
Tribunals and Commissions09 Jul 2018Dismissed
Vivek Batra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0121
Tribunals and Commissions09 Jul 2018Allowed
Ct. Ishwar Singh Vs . Govt. Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0120
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions09 Jul 2018Dismissed
Jitender Kumar Vs Lt. Governor And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0119
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2)
Tribunals and Commissions09 Jul 2018Disposed Of
R. Rajasekaran Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0115
Tribunals and Commissions06 Jul 2018
Shri Chandra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0672
Constitution of India-Article 145(3)
Tribunals and Commissions06 Jul 2018
Ranvir Singh Chhikara Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0645
Tribunals and Commissions06 Jul 2018
Om Prakash & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0644
Uttar Pradesh Government Servants Seniority Rules, 1991-Rule 8Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions06 Jul 2018
Pawan Kumar Vs Puneet Goel
Central Administrative Tribunal · (2018) 07 CAT CK 0635
Tribunals and Commissions06 Jul 2018Disposed Of
Pawan Kumar Vs Puneet Goel
Central Administrative Tribunal · (2018) 07 CAT CK 0144
Tribunals and Commissions06 Jul 2018Dismissed
Om Prakash And Ors Vs Govt. Of NCT Of DelhiAnd Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0140
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Uttar Pradesh Government Servants Seniority Rules, 1991 — Rule 8
Tribunals and Commissions06 Jul 2018Dismissed
Chandra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0132
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions06 Jul 2018Dismissed
Ranvir Singh Chhikara Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0130
Tribunals and Commissions05 Jul 2018
R.C. Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0648
DMC Services (Control & Appeal) Regulations, 1959-Regulation 16CPC-Order 47 Rule 1
Tribunals and Commissions05 Jul 2018
Sh. Madan Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0646
Tribunals and Commissions05 Jul 2018
Khem Singh Vs Anupam Srivastava & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0639
Tribunals and Commissions05 Jul 2018Disposed Of
Rajesh Khanna Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 07 CAT CK 0636
Tribunals and Commissions05 Jul 2018Dismissed
Madan Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0134
Tribunals and Commissions05 Jul 2018Dismissed
Khem Singh Vs Anupam Srivastava And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0133