COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 565 of 565

Tribunals and Commissions04 Jan 2018Dismissed

Shri Sadanand Raghunath Gharat Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0004

Administrative Tribunals Act, 1985 — Section 19Code of Criminal Procedure, 1973 — Section 21Constitution of India, 1950 — Article 166

Tribunals and Commissions04 Jan 2018Dismissed

Shri Laxman Dattatray Shinde Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0003

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions03 Jan 2018

H.C.Amrish Vs The Commissioner Of Police & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0691

Cr.P.C-Section 07/151, 107/151Delhi Police (P&A) Rules, 1980

Tribunals and Commissions03 Jan 2018

Mrs. Shrabani Mondal Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0656

Central Civil Services (Classification, Control & Appeals) Rules, 1965-Rule 14, 16

Tribunals and Commissions03 Jan 2018

Satish Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0652

Tribunals and Commissions03 Jan 2018Dismissed

Shrabani Mondal Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0080

Central Civil Services (Classification, Control And Appeals) Rules, 1965 — Rule 14, 16

Tribunals and Commissions03 Jan 2018Allowed

H.C. Amrish Vs Commissioner Of Police And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0079

Code Of Criminal Procedure, 1973 — Section 07, 107, 151

Tribunals and Commissions03 Jan 2018Dismissed

R.C. Choudhary Vs Indian Council Of Agricultural Research And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0078

Constitution Of India, 1950 — Article 226

Tribunals and Commissions03 Jan 2018Allowed

Satish (OBC) Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0077

Tribunals and Commissions01 Dec 2017Disposed Off

Sarju Kumar Vs Bharat Sanchar Nigam Limited And Ors

Central Administrative Tribunal · (2017) 12 CAT CK 0001

Tribunals and Commissions03 Oct 2017

Rajender Kumar Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2017) 10 CAT CK 0524

CCS (Pension) Rules, 1972

Tribunals and Commissions23 Jul 2017Disposed Off

Ram Kishan And Ors Vs Delhi Development Authority And Ors

Central Administrative Tribunal · (2017) 07 CAT CK 0001

Tribunals and Commissions03 Jan 2017

R.C. Choudhary Vs Indian Council Of Agricultural Research & Anr.

Central Administrative Tribunal · (2017) 01 CAT CK 0450

Constitution of India-Article 226

Tribunals and Commissions08 Sept 2016

Sri P.J. Vijayakar Vs The Union Of India & Ors.

Central Administrative Tribunal · (2016) 09 CAT CK 0310

Administrative Tribunals Act, 1985-Section 19Indian Forest Service (Regulation of Seniority) Rules, 1997-Rule 5Indian Forest Service (Probation) Rules, 1968-Rule 11

Tribunals and Commissions16 Jul 2014Allowed

Sh. Kanta Prasad, S/o Sh. Nanak Chand Vs vs Union of India & Ors.

Central Administrative Tribunal · (2014) 07 CAT CK 0001

Tribunals and Commissions15 Mar 2011

Mukesh Kumar Meena Vs Union Of India & Ors.

Central Administrative Tribunal · (2011) 03 CAT CK 0851

Constitution of India-Article 226, 226(2)Administrative Tribunals Act, 1985-Section 19, 19(1), 19(i), 25Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6

Tribunals and Commissions15 Mar 2011Dismissed

Mukesh Kumar Meena Vs Union Of India And Ors

Central Administrative Tribunal · (2011) 03 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19, 19(i)Civil Procedure Code, 1908 — Section 20Rajasthan Urban Improvement Act, 1959 — Section 52(2)

Tribunals and Commissions06 Feb 2010Dismissed

Daulat Ram Vs South Delhi Municipal Corporation

Central Administrative Tribunal · (2010) 02 CAT CK 0001

Tribunals and Commissions06 Nov 2007Allowed

K.P. Ramanandan Vs Union of India And Ors

Central Administrative Tribunal · (2007) 11 CAT CK 0001

Constitution Of India, 1950 — Article 16