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Central Administrative Tribunal judgments

11,299 judgments · page 528 of 565

Tribunals and Commissions30 May 2018Dismissed

Rakesh Tyagi Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 21, 21(1)Delhi Police (Promotion And Confirmation) Rules, 1980 — Rule 12, 12(i)(a)Constitution Of India, 1950 — Article 226
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Tribunals and Commissions29 May 2018

K S Meena Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0620

Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 16, 16(1)(b), 24, 14(2), 11, 15, 3CCentral Civil Services (Conduct) Rules, 1964-Rule 3, 3(c), 3-C
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Tribunals and Commissions29 May 2018

Sanjiv Arora Vs Union Of India

Central Administrative Tribunal · (2018) 05 CAT CK 0617

Administrative Tribunals Act, 1985-Section 19Government Accounting RulesCCS (Conduct) Rules, 1964-Rule 3(1)(ii), 3(1)(xxi)
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Tribunals and Commissions29 May 2018

B. B. Rajendra Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0616

CCS (CCA) Rules, 1965-Rule 10, 10(1)(b), 10(2)(a)Code of Criminal Procedure, 1973-Section 167(2), 173Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6
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Tribunals and Commissions29 May 2018Disposed Of

Sanjiv Arora Vs Union Of India

Central Administrative Tribunal · (2018) 05 CAT CK 0024

Administrative Tribunals Act, 1985 — Section 19Delegation Of Financial Powers Rules, 1978 — Rule 14
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Tribunals and Commissions29 May 2018Allowed

K S Meena Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3C, 14(2), 16, 16(1)(b), 24Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(c)
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