Tribunals and Commissions29 May 2018
Sunder Lal Dumolia Vs Home Secretary And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 529 of 565
Tribunals and Commissions29 May 2018Disposed Of
Ex Sub Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2018) 05 CAT CK 0014
Tribunals and Commissions29 May 2018Dismissed
Shubham Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 May 2018Dismissed
ESIC(M) Employee‟s Union (Delhi/Noida) And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0012
Employees' State Insurance Act, 1948 — Section 17(2), 17(2)(a)Constitution Of India, 1950 — Article 309
Tribunals and Commissions29 May 2018Allowed
B. B. Rajendra Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0011
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 173Administrative Tribunals Act, 1985 — Section 20Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1)(b), 10(2)(a)
Tribunals and Commissions28 May 2018
General Manager (Northern Railway) & Ors. Vs Mohd. Salim Khan
Central Administrative Tribunal · (2018) 05 CAT CK 0641
Administrative Tribunal Act-Section 22(2)(f), 22(3)(a) to (i), 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018
Vashisht Kumar Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0626
A.T. Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018
Pramod Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0613
Administrative Tribunals, 1985-Section 19Central Services (Medical Attendance) Rules, 1944
Tribunals and Commissions28 May 2018
Shri Satish Singh Vs National Capital Territory Of Delhi Through Secretary, Health And Family Welfare & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0610
Administrative Tribunals, 1985-Section 19Constitution of India
Tribunals and Commissions28 May 2018
Sh. Jaswant Singh Vs Additional Director (HQ) & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0601
Constitution of India-Articles 14 & 16
Tribunals and Commissions28 May 2018
Surender Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0600
LTC Rules
Tribunals and Commissions28 May 2018
Leena Sharma Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0599
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 May 2018
Bal Kishan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0592
Administrative Tribunals, 1985-Section 19
Tribunals and Commissions28 May 2018
Bhagwati Sharan Tiwary Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0586
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Information Technology Act, 2000Indian Evidence Act, 1872-Section 65 (B)
Tribunals and Commissions28 May 2018
Union Of India & Ors. Vs Late S.P. Singh
Central Administrative Tribunal · (2018) 05 CAT CK 0584
Administrative Tribunal Act-Section 22(3)(a) to (i), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Dismissed
Bal Kishan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Allowed
Pramod Kumar Meena Vs Secretary, Health And Family Welfare And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Disposed Of
Satish Singh Vs National Capital Territory Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Dismissed/Disposed Of
General Manager And Ors Vs Mohd. Salim Khan
Central Administrative Tribunal · (2018) 05 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Dismissed
Bhagwati Sharan Tiwary Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0029
Evidence Act, 1872 — Section 65(B)Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1