COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 531 of 565

Tribunals and Commissions23 May 2018

Ravi Shankar Srivastava, IAS Vs Secretary, Department Of Personnel, Govt. Of India & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0590

Administrative Tribunals Act, 1985-Section 19All India Services (Discipline & Appeal) Rules, 1969-Rule 8Prevention of Corruption Act, 1988-Sections 7, 8, 13 (1) (a), 13 (1) (d), 13 (2)

Read judgment

Tribunals and Commissions23 May 2018

Govind Krishna Vs The Finance Secretary & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0583

Administrative Tribunals Act, 1985-Section 19

Read judgment

Tribunals and Commissions23 May 2018

Ram Avtar Tyagi Vs The Chairman Cum Md & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0581

Administrative Tribunals Act, 1985-Section 19Delhi Road Transport Authority (Conditions of Appointment and Service) Regulation, 1952-Clause 15 (2)Road Transport Laws (Amendment) Act, 1971-Section 4 (a)

Read judgment

Tribunals and Commissions23 May 2018

Deepak Kumar Vs The Chief Post Master General & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0521

Administrative Tribunals Act, 1985-Section 19

Read judgment

Tribunals and Commissions23 May 2018

Sh. Pritam Pal Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0573

CCS (Pension) Rules, 1972-Rule 41, 41(1)CCS (CCA) Rules, 1965-Rule 14

Read judgment

Tribunals and Commissions23 May 2018Allowed

Pritam Pal Singh Vs Union of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0052

Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)

Read judgment

Tribunals and Commissions23 May 2018Allowed

Anil Kumar Singh Billawria Vs Union of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0050

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16

Read judgment

Tribunals and Commissions23 May 2018Dismissed

Deepak Kumar Vs Chief Post Master General And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0046

Administrative Tribunals Act, 1985 — Section 19

Read judgment

Tribunals and Commissions23 May 2018Dismissed

Govind Krishna Vs Finance Secretary And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0044

Administrative Tribunals Act, 1985 — Section 19

Read judgment

Tribunals and Commissions23 May 2018Allowed

Saurabh Kumar And Ors Vs Union of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0042

Administrative Tribunals Act, 1985 — Section 19University Grants Commission Act, 1956 — Section 3Kerala State And Subordinate Services Rules, 1956 — Rule 13(1)

Read judgment

Tribunals and Commissions23 May 2018Dismissed

Sita Ram Vs Delhi Development Authority And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0039

Administrative Tribunals Act, 1985 — Section 19Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3

Read judgment

Tribunals and Commissions23 May 2018Dismissed

Ram Avtar Tyagi Vs Chairman cum MD And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 19Road Transport Laws (Amendment) Act, 1971 — Section 4(a)

Read judgment

Tribunals and Commissions23 May 2018Disposed Of

Nathi Singh And Ors Vs North Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0037

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)Delhi Municipal Corporation Services (Control And Appeal) Regulations, 1959 — Regulation 8

Read judgment

Tribunals and Commissions23 May 2018Disposed Of

Ravi Shankar Srivastava Vs Secretary, Department of Personnel And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0036

Administrative Tribunals Act, 1985 — Section 19Prevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(a), 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B

Read judgment

Tribunals and Commissions23 May 2018Disposed Of