Tribunals and Commissions16 May 2018
Om Prakash Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0572
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 533 of 565
Tribunals and Commissions16 May 2018
Smt. Manu Sharma Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0570
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Sudesh Bala & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0569
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Brahmprakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0568
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions16 May 2018
Yashwant Narayan Parjapati Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0563
Tribunals and Commissions16 May 2018
Smt. Rajwati Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0562
Railway Servants Pensionary Rules, 1993-Rule 65
Tribunals and Commissions16 May 2018
Delhi Atithi Shikshak Sang & Anr. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0558
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Smt. Manu Sharma Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0553
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Smt. Neelam Rani Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0551
Tribunals and Commissions16 May 2018Dismissed
Brahmprakash Sharma Vs Union of India and others
Central Administrative Tribunal · (2018) 05 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions16 May 2018Dismissed
Om Prakash Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0066
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 May 2018Disposed Of
Rajwati Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0065
Railway Services (Pension) Rules, 1993 — Rule 65
Tribunals and Commissions16 May 2018Disposed Of
A. K. Bansal Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0064
Tribunals and Commissions16 May 2018Disposed Of
M.K. Srivastava Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0063
Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 335
Tribunals and Commissions16 May 2018Dismissed
Kanta Bhatia Vs Secretary, Ministry of Communication & Technology And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 May 2018Dismissed
Yashwant Narayan Parjapati Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0060
Tribunals and Commissions16 May 2018Disposed Of
Neelam Rani Vs Govt. of NCT of Delhi & another
Central Administrative Tribunal · (2018) 05 CAT CK 0058
Tribunals and Commissions16 May 2018Dismissed
Manu Sharma Vs Govt. of NCT of Delhi & another
Central Administrative Tribunal · (2018) 05 CAT CK 0057
Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions16 May 2018Dismissed
Delhi Atithi Shikshak Sang Vs Govt. of NCT of Delhi & others And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0056
Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions16 May 2018Dismissed
Sudesh Bala & others Vs Govt. of NCT of Delhi & others
Central Administrative Tribunal · (2018) 05 CAT CK 0055
Delhi School Education Rules, 1973 — Rule 43