Tribunals and Commissions11 May 2018
Pooja Dalmia Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0556
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 535 of 565
Tribunals and Commissions11 May 2018
Dr. Tarkeshwar Devidas Golghate Vs Ministry Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0554
RTI Act
Tribunals and Commissions11 May 2018
Mahipal Singh Vs Government of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0547
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1946-Rule 3
Tribunals and Commissions11 May 2018Allowed
Pooja Dalmia Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0084
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 May 2018Allowed
Mukesh Kumar Yadav Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0079
Tribunals and Commissions11 May 2018Allowed
Dr.Tarkeshwar Devidas Golghate Vs Ministry Of Health And Family Welfare And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0077
Tribunals and Commissions11 May 2018Dismissed
Mahipal Singh Vs Government Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0075
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions10 May 2018
Yeshpal Gupta & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0582
Constitution of India-Articles 14, 16, 16(1)UP Judicial Service Rules, 2001-Rule 4(m), 10, 15Orissa Ministerial Service (Method of Recruitment to Posts of Junior Clerks in the District Offices) Rules, 1985
Tribunals and Commissions10 May 2018
All India Jawahar Navodaya Vidyalaya Staff Nurse Association (Regd.) & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0561
Weekly Holidays Act, 1942-Section 4Minimum Wages (Central) Rules, 1950-Section 23
Tribunals and Commissions10 May 2018Disposed Of
All India Jawahar Navodaya Vidyalaya And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0073
Weekly Holidays Act, 1942 — Section 4Minimum Wages (Central) Rules, 1950 — Rule 23
Tribunals and Commissions10 May 2018Allowed
Yeshpal Gupta And Ors Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0072
Uttar Pradesh Judicial Service Rules, 2001 — Rule 10Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions08 May 2018
Narender Sharma Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0552
Constitution of India-Article 14
Tribunals and Commissions08 May 2018
Sh. Ranvir Singh Kadyan Vs Govt. of N.C.T. of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0542
Constitution of India-Article 14
Tribunals and Commissions08 May 2018
Smt. Mamta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0540
Administrative Tribunals Act, 1985-Section 19IPC-Section 498ACrPC-Section 125
Tribunals and Commissions08 May 2018
Sunil Kumar Gupta Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0532
Constitution of India-Article 14
Tribunals and Commissions08 May 2018Allowed
Sunil Kumar Gupta Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0104
Constitution Of India, 1950 — Article 14
Tribunals and Commissions08 May 2018Allowed
Mamta Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0098
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125
Tribunals and Commissions08 May 2018Allowed
Ranvir Singh Kadyan, Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0090
Constitution Of India, 1950 — Article 14
Tribunals and Commissions08 May 2018Allowed
Narender Sharma Vs Govt. Of N.C.T. of Delh And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0082
Constitution Of India, 1950 — Article 14
Tribunals and Commissions07 May 2018
Mohd. Farooq Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0520