Tribunals and Commissions07 May 2018
Krishan Gopal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 05 CAT CK 0571
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 536 of 565
Tribunals and Commissions07 May 2018
Dilpreet Singh Nagi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0564
Tribunals and Commissions07 May 2018
Rajendra Prasad-II Vs Union of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0544
Constitution of India-Articles 14 and 16Right to Information Act, 2005
Tribunals and Commissions07 May 2018
Subhash Chandra Tyagi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0530
Tribunals and Commissions07 May 2018Dismissed
Subhash Chandra Tyagi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0097
Tribunals and Commissions07 May 2018Allowed
Mohd. Farooq Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0096
Tribunals and Commissions07 May 2018Dismissed
Dilpreet Singh Nagi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0094
Tribunals and Commissions07 May 2018Allowed
Rajendra Prasad Vs Union Of India And Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0089
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions07 May 2018Dismissed
Krishan Gopal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 05 CAT CK 0085
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226
Tribunals and Commissions04 May 2018
Inspector Brijesh Namboori Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0565
IPC-Section 379Evidence ActConstitution of India-Article 226
Tribunals and Commissions04 May 2018
Yogendra Singh Vs Ministry Of Youth Affairs & Sports
Central Administrative Tribunal · (2018) 05 CAT CK 0557
Constitution of India-Eighth ScheduleNehru Yuva Kendra Sangathan (Service) Revised Regulation 1996-Chapter V
Tribunals and Commissions04 May 2018
Kiran Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0555
Administrative Tribunals Act, 1985-Section 22 (3) (f)Central Administrative Tribunal (Procedure) Rules-Rule 17CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions04 May 2018
Ms. Saroj Kumari Vs Sh. Bhanu Pratap Sharma & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0545
Contempt of Courts Act, 1971Constitution of India
Tribunals and Commissions04 May 2018
Union Of India & Anr. Vs Rajat Kumar Agarjee
Central Administrative Tribunal · (2018) 05 CAT CK 0543
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions04 May 2018
Shiv Ram Singh Naulakha Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0541
Administrative Tribunals Act, 1985-Section 19Central Services (Medical Allowance) Rules, 1944
Tribunals and Commissions04 May 2018
Guru Sharan Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0538
Administrative Tribunals Act, 1985-Section 19Gratuity Act-Section 4(6), 14, 2(E)CCS (Pension) Rules, 1972-Rule 71, 71(3)
Tribunals and Commissions04 May 2018
Veena Rani Vs The Chairman-cum-Managing Director & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0537
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 53 (1)(i), 53 (1), 50
Tribunals and Commissions04 May 2018
Dr. Shailesh Pandit Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0536
Right to Information Act, 2005Prevention of Corruption Act-Section 13(1)(c)(d), 13(2)IPC-Section 420, 468, 471, 120-B
Tribunals and Commissions04 May 2018
Neelam & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0534
Administrative Tribunals Act, 1985-Section 19National Archives of India (Recruitment to Group 'A' and Group 'B' posts) Rules, 1993Constitution of India-Articles 14, 16
Tribunals and Commissions04 May 2018
Shri U K Goel Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0531
Administrative Tribunals Act, 1985-Section 19