COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 534 of 565

Tribunals and Commissions16 May 2018Dismissed

Bandana Kumari Vs Delhi Metro Rail Corporation Ltd. And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0054

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226

Tribunals and Commissions15 May 2018Allowed

Nasreen Bano Vs Govt. of N.C.T. of Delhi & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0633

Tribunals and Commissions15 May 2018

Jaipal Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0588

Administrative Tribunals Act, 1985-Section 19Railway Servant Conduct Rule 1966-Rule 3.1 (ii) & (iii)G&SR Rule 9.02

Tribunals and Commissions15 May 2018

Rajesh Bhargawa & Ors. Vs The Commissioner, North Delhi Municipal Corporation & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0574

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions15 May 2018Allowed

Ms. Nikhat Parveen Vs Govt. Of N.C.T. Of Delhi & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0560

Tribunals and Commissions15 May 2018

Vinay Sharma Vs Staff Selection Commission & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0559

CCS (CCA) Rules, 1965-Rule 14, 19(ii)CAT Rules of Practice, 1993-Rule 113

Tribunals and Commissions15 May 2018

Amit Kumar Vs Bharat Sanchar Nigam Limited

Central Administrative Tribunal · (2018) 05 CAT CK 0550

Tribunals and Commissions15 May 2018

Dr. (Mrs) Nirojini Mallick (Retd) Vs The Secretary & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0546

Constitution of India-Articles 14, 19, 21

Tribunals and Commissions15 May 2018

Sh. Ganesh Kumar Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0533

Tribunals and Commissions15 May 2018Allowed

Ganesh Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0083

Tribunals and Commissions15 May 2018Allowed

Dr. (Mrs) Nirojini Mallick (Retd) Vs Secretary, Ministry Of Labour And Employment And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0081

Constitution Of India, 1950 — Article 14, 19, 21

Tribunals and Commissions15 May 2018Allowed

Nasreen Bano Vs Govt. Of N.C.T. of Delhi And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0080

Tribunals and Commissions15 May 2018Dismissed

Rajesh Bhargawa And Ors Vs Commissioner, North Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0076

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions15 May 2018Allowed

Vinay Sharma And Ors Vs Staff Selection Commission And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0074

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(ii)Central Administrative Tribunal Rules Of Practice, 1993 — Rule 113

Tribunals and Commissions15 May 2018Dismissed/Disposed Of

Jaipal Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0071

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions15 May 2018Allowed

Nikhat Parveen Vs Govt. of N.C.T. of Delhi And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0069

Tribunals and Commissions15 May 2018Allowed

Amit Kumar Vs Bharat Sanchar Nigam Limited

Central Administrative Tribunal · (2018) 05 CAT CK 0067

Tribunals and Commissions14 May 2018Disposed Of

Dr. B.K. Dey & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0587

Constitution of India-Article 309, 14, 16, 311(2)Fundamental Rules, 1922-Rule 56 (bb)

Tribunals and Commissions14 May 2018Disposed Of

Dr. B.K. Dey And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0078

Constitution Of India, 1950 — Article 14, 16, 309, 311(2)

Tribunals and Commissions11 May 2018

Mukesh Kumar Yadav Vs Govt. Of NCT Of Delhi & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0622