Tribunals and Commissions21 May 2018
Suresh Sharma Vs NTRO & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0585
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 532 of 565
Tribunals and Commissions21 May 2018Allowed
Manjeet Singh Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0048
Employees' State Insurance Act, 1948 — Section 45A
Tribunals and Commissions21 May 2018Disposed Of
Prabhu Lal Jat And ORS Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0047
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions21 May 2018Disposed Of
Suresh Sharma Vs NTRO And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0040
Tribunals and Commissions18 May 2018
Hukum Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0608
CCS (CCA) Rules, 1965-Rule 14, 14(5)(a), 14(3)CCS (Conduct Rules), 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii), 7, 20Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 May 2018Dismissed
Hukum Chand Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0045
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3), 14(5)(a)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 7, 20
Tribunals and Commissions17 May 2018
Saurabh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0643
Administrative Tribunals Act, 1985-Section 19University Grants Commission Act, 1956-Section 3Ministry of Earth Sciences, Scientific Assistant Recruitment Rules, 2011
Tribunals and Commissions17 May 2018
Shri Brahmprakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0642
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions17 May 2018
Brahmprakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0578
Tribunals and Commissions17 May 2018
Krishan Kumar Gautam & Ors. Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0575
Administrative Tribunals Act, 1985-Section 19ESE Rules, 2018-Rule 5(a)Constitution of India-Article 309
Tribunals and Commissions17 May 2018
Dr. A.K. Belwal Vs Shri Smraj Bhan & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0567
Tribunals and Commissions17 May 2018
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0566
Tribunals and Commissions17 May 2018Dismissed
Krishan Kumar Gautam And Ors Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 309
Tribunals and Commissions17 May 2018Dismissed
Tushar Ranjan Mohanty Vs Union of India
Central Administrative Tribunal · (2018) 05 CAT CK 0062
Tribunals and Commissions17 May 2018Disposed Of
Dr. A.K. Belwal Vs Smraj Bhan And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0053
Tribunals and Commissions17 May 2018Dismissed
Brahmprakash Sharma Vs Union of India & Others
Central Administrative Tribunal · (2018) 05 CAT CK 0051
Tribunals and Commissions16 May 2018
A. K. Bansal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0635
Tribunals and Commissions16 May 2018
Ms. Kanta Bhatia Vs Secretary & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0579
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 May 2018
Mrs. Bandana Kumari Vs Delhi Metro Rail Corporation Ltd. & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0577
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions16 May 2018
M.K. Srivastava (Manoj Kumar Srivastava) Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0576
Constitution of India-Article 32, 16(4A), 16(1), 14, 16(4), 16(4B), 335Constitution (Eighty-Fifth Amendment) Act, 2001Constitution (Seventy-Seventh Amendment) Act, 1995