Tribunals and Commissions28 May 2018Dismissed
Jaswant Singh Vs Additional Director And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0028
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 530 of 565
Tribunals and Commissions28 May 2018Dismissed
Union Of India And Ors Vs Late S.P. Singh
Central Administrative Tribunal · (2018) 05 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Allowed
Leena Sharma Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0026
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Allowed
Surender Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0021
Tribunals and Commissions28 May 2018Dismissed
Head Constable Vashisht Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions25 May 2018
Sh. Chander Mohan Trehan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0628
CCS (Pension) Rules, 1972-Rule 37A, 37-A (4)Constitution of India-Articles 14 and 16
Tribunals and Commissions25 May 2018
Sh. Kaptan Singh & Ors. Vs Sh. Prakash Javedakar & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0621
Tribunals and Commissions25 May 2018
Pawan Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0606
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 May 2018
Harsh Shrivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0604
Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(o)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Amendment Rules, 2009
Tribunals and Commissions25 May 2018
Anil Kumar Vs Sports Authority Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0598
Tribunals and Commissions25 May 2018
R.S. Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0594
Central Civil Services (Pension) Rules, 1972-Rule 9
Tribunals and Commissions25 May 2018
Sh. Jagdish Prasad Vs Commission For Agricultural Costs And Prices & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0591
Central Civil Services (Revised Pay) Rules, 2008-Section-I, Part-A of First Schedule, Rule 7 (Note 2), ScheduleCCS (CCA) Rules, 1965-Rule 7Ministry of Agriculture and Farmers Welfare (Department of Agriculture, Cooperation and Farmers Welfare, Commission for Agricultural Costs and Prices), Stenographer Grade-I, Private Secretary and Senior Private Secretary Group 'B' Recruitment Rules, 2015
Tribunals and Commissions25 May 2018
Pawan Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0580
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 May 2018Dismissed
Tushar Ranjan Mohanty Vs Shri Naveen Kumar
Central Administrative Tribunal · (2018) 05 CAT CK 0611
Code of Criminal Procedure, 1973-Section 340, 195, 195(1)(b), 195(b)(i)Indian Penal Code, 1860-Sections 172 to 188, 192, 193 to 196, 197, 199, 200, 205 to 211, 209, 218, 228, 463, 465, 470, 471, 475, 476Central Administrative Tribunal (Procedure) Rules, 1987-Rule 8(3), 24
Tribunals and Commissions24 May 2018Allowed
Dr. Chandra Shekhar Sahukar Vs Secretary, Department of Animal Husbandry & Dairying
Central Administrative Tribunal · (2018) 05 CAT CK 0049
Central Civil Services (Pension) Rules, 1972 — Rule 48(A), 48(A)(4)
Tribunals and Commissions24 May 2018Disposed Of
Tushar Ranjan Mohanty And Ors Vs Naveen Kumar And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0043
Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b), 340, 463, 471, 475, 476Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 8(3), 24Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 192, 193, 194, 195, 196, 197, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228
Tribunals and Commissions23 May 2018
Anil Kumar Singh Billawria Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0640
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16Ministry of Civil Aviation (BCAS) Senior Deputy Commissioner of Security (CA), Group 'A' Post, Recruitment Rules, 2010
Tribunals and Commissions23 May 2018
Shri R C Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0607
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 May 2018
Nathi Singh Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0605
DMC Act-Section 343, 344, 345-A, 332, 461, 466-ACCS (Conduct) Rules, 1964-Rule 3 (I)(i)(ii)(iii), 3 (2)DMC Services (Control & Appeal) Regulations, 1959-Regulation 8
Tribunals and Commissions23 May 2018
Sita Ram Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0593
Administrative Tribunals Act, 1985-Section 19SC/ST (Prevention of Atrocities) Act, 1989-Section 3