Tribunals and Commissions04 May 2018
Prem Ballabh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0525
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 537 of 565
Tribunals and Commissions04 May 2018Disposed Of
Dr. Shailesh Pandit Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0103
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
Tribunals and Commissions04 May 2018Dismissed
Neelam And Ors Vs Union Of India And Others
Central Administrative Tribunal · (2018) 05 CAT CK 0102
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions04 May 2018Allowed
U K Goel Vs Union Of India And Others
Central Administrative Tribunal · (2018) 05 CAT CK 0101
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 May 2018Allowed
Guru Sharan Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0100
Administrative Tribunals Act, 1985 — Section 19Payment Of Gratuity Act, 1972 — Section 2(E), 4(6), 14Central Civil Services (Pension) Rules, 1972 — Rule 71, 71(3)
Tribunals and Commissions04 May 2018Disposed Of
Prem Ballabh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0099
Tribunals and Commissions04 May 2018Disposed Of
Yogendra Singh Vs Ministry Of Youth Affairs And Sports
Central Administrative Tribunal · (2018) 05 CAT CK 0095
Tribunals and Commissions04 May 2018Dismissed
Saroj Kumari Vs Bhanu Pratap Sharma And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0093
Tribunals and Commissions04 May 2018Allowed
Shiv Ram Singh Naulakha Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0092
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 May 2018Dismissed/Disposed Of
Union Of India And Ors Vs Rajat Kumar Agarjee
Central Administrative Tribunal · (2018) 05 CAT CK 0091
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions04 May 2018Dismissed
Veena Rani Vs Chairman-Cum-Managing Director And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0088
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 53(1)(i)
Tribunals and Commissions04 May 2018Dismissed
Kiran Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0087
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions04 May 2018Dismissed
Inspector Brijesh Namboori Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0086
Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 May 2018
Union Of India Vs Sushanta Bhattacharya & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0548
Administrative Tribunals Act, 1985-Section 22 (3) (f), 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions03 May 2018
Jagmohan Thakur Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0539
Administrative Tribunals Act, 1985-Section 19CCS (Conduct) Rules, 1964-Rule 3CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions03 May 2018
Sh. Animesh Kumar & Ors. Vs Shri Janak Digal & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0527
Tribunals and Commissions03 May 2018
Sh. Madan Lal Mittal Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0524
Constitution of India-Article 14
Tribunals and Commissions03 May 2018
Nagender Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0523
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions03 May 2018Dismissed
Jagmohan Thakur Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0114
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions03 May 2018Dismissed
Nagender Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0109
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17