Tribunals and Commissions27 Apr 2018
Ram Ashish Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3827
IPC-Section 354, 452Cr.P.C.-Section 360, 357Probation of Offenders Act-Section 4
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 539 of 565
Tribunals and Commissions27 Apr 2018Dismissed
Ram Ashish Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0036
Code Of Criminal Procedure, 1973 — Section 357, 360Indian Penal Code, 1860 — Section 354, 452Probation Of Offenders Act 1907 — Section 4
Tribunals and Commissions27 Apr 2018Dismissed
Nadeem Usmani Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2018) 04 CAT CK 0033
Tribunals and Commissions27 Apr 2018Allowed
Bir Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0015
Indian Penal Code, 1860 — Section 11, 34, 120B, 368, 380, 418, 420, 471, 474Central Civil Services (Pension) Rules, 1972 — Rule 69Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions27 Apr 2018Allowed
Jay Karan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0014
Indian Penal Code, 1860 — Section 34, 46, 498ACentral Civil Services (Pension) Rules, 1972 — Rule 69
Tribunals and Commissions27 Apr 2018Disposed Of
Kamidi Suresh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0008
Tribunals and Commissions26 Apr 2018
Om Prakash Chopra Vs GNCT, Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3857
Administrative Tribunals Act, 1985-Sections 20 and 21
Tribunals and Commissions26 Apr 2018
Sumlesh Devi Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3854
CCS (Pension) Rules, 1972-Rules 41, 54(2)(iii), 39
Tribunals and Commissions26 Apr 2018Allowed
Sumlesh Devi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0040
Central Civil Services (Pension) Rules, 1972 — Rule 39, 41, 54(2)(iii)
Tribunals and Commissions26 Apr 2018Allowed
Om Prakash Chopra Vs GNCT, Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 20, 21
Tribunals and Commissions25 Apr 2018
Shri Om Prakash & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3872
Uttar Pradesh Government Servants Seniority Rules, 1991-Rule 8
Tribunals and Commissions25 Apr 2018
Ram Pal Sharma Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3868
Constitution of India-Article 14
Tribunals and Commissions25 Apr 2018
Smt. Hirdesh Jain Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3863
Administrative Tribunals Act, 1985-Section 14
Tribunals and Commissions25 Apr 2018
Northern Railway Physically Handicapped Employees Welfare Association Vs Ashwani Lohani & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3862
Tribunals and Commissions25 Apr 2018
Employees Union-Ordnance Factory, Raipur, Dehradun Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3825
Factories Act, 1948-Section 59, 59(1), 59(2)
Tribunals and Commissions25 Apr 2018Allowed
Employees Union-Ordnance Factory And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0043
Factories Act, 1948 — Section 59, 59(1), 59(2)
Tribunals and Commissions25 Apr 2018Disposed Of
Northern Railway Physically Handicapped Vs Ashwani Lohani And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0007
Tribunals and Commissions25 Apr 2018Dismissed
Om Prakash And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0006
Uttar Pradesh Government Servants Seniority Rules, 1991 — Rule 8
Tribunals and Commissions25 Apr 2018Allowed
Ram Pal Sharma Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0005
Constitution Of India, 1950 — Article 14
Tribunals and Commissions25 Apr 2018Dismissed
Hirdesh Jain Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 14