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Central Administrative Tribunal judgments

11,299 judgments · page 540 of 565

Tribunals and Commissions23 Apr 2018

Sandeep Kumar Chaudhary Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3876

CCS (Pension) Rules, 1972-Rule 26 (GOIs, Decision No.1), Appendix VII, 88Delhi Police (Appointment & Recruitment) Rules, 1980-Rule 30Constitution of India-Article 14, 16
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Tribunals and Commissions23 Apr 2018Allowed

Anju Vs South Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0041

Administrative Tribunals Act, 1985 — Section 19, 20Central Civil Services (Pension) Rules, 1972 — Rule 48ACentral Civil Services (Leave) Rules, 1972 — Rule 10
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Tribunals and Commissions23 Apr 2018Allowed

Sandeep Kumar Chaudhary Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0009

Central Civil Services (Pension) Rules, 1972 — Rule 26, 88Delhi Police (Appointment And Recruitment) Rules, 1980 — Rule 30Constitution Of India, 1950 — Article 14, 16
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Tribunals and Commissions23 Apr 2018Partly Allowed

Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd. And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 19Delhi Metro Rail Corporation Conduct, Discipline And Appeal Rules, 2005 — Rule 5, 25.15, 32, 34, 39(f)Delhi Metro Railways General Rules, 2002 — Rule 8b, 8c
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Tribunals and Commissions20 Apr 2018Dismissed

Vashisht Kumar Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0030

Code Of Criminal Procedure, 1973 — Section 197, 437AIndian Penal Code, 1860 — Section 395, 398Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 12(a)
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Tribunals and Commissions20 Apr 2018Dismissed

H.L. Mehta Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0011

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 49(2)(a)
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Tribunals and Commissions20 Apr 2018Allowed

Satvir Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0010

Central Civil Services (Pension) Rules, 1972 — Rule 68, 68(2)Constitution Of India, 1950 — Article 14, 19, 21
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Tribunals and Commissions19 Apr 2018

Om Prakash Bairwa Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3834

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Leave) Rules, 1972-Rules 53(4)Right to Information Act, 2005
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Tribunals and Commissions19 Apr 2018Disposed Of

Om Prakash Bairwa Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0044

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 53(4)Constitution Of India, 1950 — Article 14, 16
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Tribunals and Commissions18 Apr 2018

Gurbachan Singh Vs Comm. of Police

Central Administrative Tribunal · (2018) 04 CAT CK 3865

Administrative Tribunals Act, 1985-Section 19Indian Penal Code-Sections 420, 468, 471, 120-BPrevention of Corruption Act
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