Tribunals and Commissions16 Apr 2018Dismissed
Laxmi Narayan Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0058
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 7
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Central Administrative Tribunal judgments
11,299 judgments · page 542 of 565
Tribunals and Commissions16 Apr 2018Dismissed
D. Shanthi Sankar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0050
Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 Apr 2018Allowed
Raj Dev Rai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0020
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 7(1), 7(3), 8(2)(ii), 8(3), 8(4)(a)(i), 8(4)(a)(ii), 8(4)(iii)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions15 Apr 2018Allowed
Samar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0060
Constitution Of India, 1950 — Article 14, 19, 21
Tribunals and Commissions15 Apr 2018Dismissed
Swati Bajpai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0057
Tribunals and Commissions15 Apr 2018Dismissed
Sujit Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0056
Tribunals and Commissions15 Apr 2018Partly Allowed/Disposed Of
Hari Om P. Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0054
Tribunals and Commissions15 Apr 2018Dismissed
Dal Chand Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0052
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Apr 2018
Shri Kaushal Singh Vs Commissioner of Police & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3853
Constitution of India-Article 311, 311(2), 311(2)(b), 311(3)IPC-Section 384, 34CCS (CCA) Rules, 1965-Rule 19
Tribunals and Commissions13 Apr 2018
Graduate Engineers Association (Regd.) & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3850
Administrative Tribunals Act, 1985-Section 20(2), 21, 21(1)Constitution of India-Articles 14, 16
Tribunals and Commissions13 Apr 2018
Munna Lal Paul Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3849
Administrative Tribunals Act, 1985-Section 19FRSR Part-II Leave Rules-Rule 39(2)(a), 39(3)CCS (CCA) Rules-Rule 39(3)
Tribunals and Commissions13 Apr 2018
Ashish Anan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3835
Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act
Tribunals and Commissions13 Apr 2018
Smt. Dr. Priyanka Mittal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3832
Right to Information Act, 2005Maternity Benefit Act, 1961-Section 5(3)
Tribunals and Commissions13 Apr 2018Allowed
Dr. Priyanka Mittal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0037
Maternity Benefit Act, 1961 — Section 5(3)
Tribunals and Commissions13 Apr 2018Disposed Of
Ashish Anan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Apr 2018Allowed
Kaushal Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0031
Indian Penal Code, 1860 — Section 34, 384Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Railway Protection Force, 1959 — Rule 44, 46
Tribunals and Commissions13 Apr 2018Dismissed
Munna Lal Paul Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions13 Apr 2018Dismissed
Graduate Engineers Association And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 20, 21(1)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions12 Apr 2018
Virendra Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3874
Tribunals and Commissions12 Apr 2018
Sardar Singh Vs Commissioner S.D.M.C.
Central Administrative Tribunal · (2018) 04 CAT CK 3856
Constitution of India-Article 226