COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 544 of 565

Tribunals and Commissions10 Apr 2018Allowed

Bhagwan Vs Government Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0059

Central Civil Services (Pension) Rules, 1972 — Rule 41Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 8

Tribunals and Commissions10 Apr 2018Allowed

Umesh Kumar Sharma Vs Delhi Development Authority And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0055

Tribunals and Commissions10 Apr 2018Dismissed

Savitri Kumari Vs Lady Harding Medical College And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0053

Tribunals and Commissions10 Apr 2018Dismissed

Pradnya Raghunath Mirgal And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0049

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 227, 309

Tribunals and Commissions05 Apr 2018

Dr. Jagdish Prasad Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3870

Fundamental Rules-Rule 56, 56(bb), 56(A)Constitution of India-Article 13, 14, 16, 16(1), 19, 309, 311, 311(2), 313, 367Central Health Service Rules, 1996-Rule 2(d), 3, 4, 4(2)(3), 4(3), 4(4), Schedule I, II

Tribunals and Commissions05 Apr 2018

Babulal Agrawal Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3826

Administrative Tribunals Act, 1985-Section 19All India Services (Death-cum-Retirement Benefits) Rules, 1958-Rule 16(2), 16(3)Prevention of Corruption Act, 1988-Section 8, 13(1)(d), 13(1)(E), 13(2)

Tribunals and Commissions05 Apr 2018

Virender Singh Vs Staff Selection Commission & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3824

Tribunals and Commissions05 Apr 2018

Gopal Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3823

Administrative Tribunals Act, 1985-Section 19Railways Act-Section 137/179Constitution of India-Article 226, 226/227

Tribunals and Commissions05 Apr 2018

Ms. Renuka Dass Dhar & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3821

Constitution of India-Article 309Recruitment Rules, 1966Recruitment Rules, 1981

Tribunals and Commissions05 Apr 2018

Balbir Singh Ahuja & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3819

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions05 Apr 2018

Rajeev Bhargava & Ors. Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3817

Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 and 16CCS (Revised Pay) Rules, 2008-Section 1, Part-A of the First Schedule

Tribunals and Commissions05 Apr 2018

M A Beg Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3816

Administrative Tribunals Act, 1985-Section 19IPC-Section 109Prevention of Corruption Act, 1988-Section 13 (1) (e), 13 (2)

Tribunals and Commissions05 Apr 2018

Ravikant Vs Staff Selection Commission & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3815

Tribunals and Commissions05 Apr 2018

Abdulla Javed Azmi & Ors. Vs National Highway Authority Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3814

Administrative Tribunals Act, 1985-Section 19National Highways Authority of India (Recruitment, Seniority and Promotion) Regulations, 1996-Regulation 13 (4), 15 (3)National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2016

Tribunals and Commissions05 Apr 2018

Ms. Sarika Rani & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3812

Tribunals and Commissions05 Apr 2018

Surender Mohan Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3810

Administrative Tribunals Act 1985-Section 19Railway Property (Unauthorized Possession) Act-Section 3Railway Services (Pension) Rules 1993-Rule 9(1)(3), 10(c) of Chapter-II

Tribunals and Commissions05 Apr 2018

Pushpa Devi & Anr. Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3809

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions05 Apr 2018Allowed

Babulal Agrawal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0081

Administrative Tribunals Act, 1985 — Section 19Delhi Special Police Establishment Act, 1946 — Section 6Prevention Of Corruption Act, 1988 — Section 8, 13(1d), 13(1)(E), 13(2)

Tribunals and Commissions05 Apr 2018Disposed Of

Pushpa Devi And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0080

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions05 Apr 2018Dismissed

Rajeev Bhargava And Ors Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0079

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16