COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 545 of 565

Tribunals and Commissions05 Apr 2018Allowed

Surender Mohan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0077

Administrative Tribunals Act, 1985 — Section 19Railway Property (Unlawful Possession) Act, 1966 — Section 3Railway Services (Pension) Rules 1993 — Rule 9(1)(3), 10(c)

Tribunals and Commissions05 Apr 2018Allowed

Sarika Rani And Ors Vs Secretary, Department Of Posts And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0076

Tribunals and Commissions05 Apr 2018Dismissed

Abdulla Javed Azmi And Ors Vs National Highway Authority Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0072

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions05 Apr 2018Dismissed

M A Beg Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0071

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 109Prevention Of Corruption Act, 1988 — 13(1)(e), 13(2)

Tribunals and Commissions05 Apr 2018Disposed Of

Balbir Singh Ahuja And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0067

Tribunals and Commissions05 Apr 2018Allowed

Dr. Jagdish Prasad Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0066

Conveyancing And Law Of Property Act, 1892 — Section 3Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)Handbook On Recruitment Rules, 2010 — Rule 3, 4

Tribunals and Commissions05 Apr 2018Disposed Of

Ravikant Vs Staff Selection Commission And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0065

Tribunals and Commissions05 Apr 2018Disposed Of

Virender Singh And Ors Vs Staff Selection Commission And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0064

Tribunals and Commissions05 Apr 2018Disposed Of

Renuka Dass And Ors Vs Union Of India AND Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0063

Constitution Of India, 1950 — Article 309

Tribunals and Commissions05 Apr 2018Dismissed

Gopal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0062

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions04 Apr 2018

Mohan Singh & Ors. Vs Union of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3828

Fundamental Rules-Rule 45 A, 45 A-II, 45 A-III(b), 45 A-IV(c)(ii), 45 A-(IV)(a)CPC-Order XII Rule 6Constitution of India

Tribunals and Commissions04 Apr 2018Disposed Of

Mohan Singh And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0068

Administrative Tribunals Act, 1985 — Section 19Code Of Civil Procedure, 1908 — Order 12 Rule 6

Tribunals and Commissions03 Apr 2018

Rajesh Kumar Vs Navodaya Vidyalaya Samiti & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3869

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions03 Apr 2018

Kishan Kumar Sharma Vs The Govt. Of NCTD & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3858

Tribunals and Commissions03 Apr 2018

Sushant Rao & Ors. Vs Chief Secretary, Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3820

Tribunals and Commissions03 Apr 2018

Ram Kumar & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3818

Tribunals and Commissions03 Apr 2018

Vijay Pal Singh Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3811

Tribunals and Commissions03 Apr 2018Allowed

Vijay Pal Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0078

Tribunals and Commissions03 Apr 2018Allowed

Kishan Kumar Sharma Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0075

Tribunals and Commissions03 Apr 2018

Ram Kumar And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0074