Tribunals and Commissions28 Mar 2018Dismissed
Shyam Sunder Vs Lt. Governor And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0007
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 8(a), 10
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 547 of 565
Tribunals and Commissions27 Mar 2018
Naveen Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0581
Bombay Public Trust Act, 1950
Tribunals and Commissions27 Mar 2018
Nagender Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 03 CAT CK 0580
Contract Labour (R&A) Act, 1970
Tribunals and Commissions27 Mar 2018Dismissed
Nagender Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 03 CAT CK 0005
Tribunals and Commissions27 Mar 2018Allowed
Naveen Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0002
Tribunals and Commissions24 Mar 2018
Mamta Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0599
Tribunals and Commissions23 Mar 2018
DS Bhasin Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0571
Tribunals and Commissions23 Mar 2018
Rajni Devi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0570
Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules-Rule 7, 43-C
Tribunals and Commissions23 Mar 2018
Ram Rattan & Anr. Vs K.V. Eapen & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0564
Contempt of Courts Act, 1971
Tribunals and Commissions23 Mar 2018
Naresh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0557
Constitution of India-Article 226
Tribunals and Commissions23 Mar 2018
A.K. Chohdda Vs Secretary & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0548
Tribunals and Commissions23 Mar 2018Allowed
Nidhi Pandey And Ors Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0031
Indian Penal Code, 1860 — Section 21Drugs And Cosmetics Rules, 1945 — Rule 49, 51, 52Constitution Of India, 1950 — Article 14, 16, 309, 315, 320
Tribunals and Commissions23 Mar 2018Dismissed
Naresh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0015
Constitution Of India, 1950 — Article 226
Tribunals and Commissions23 Mar 2018
A.K. Chohdda Vs Secretary, Department Of Personnel And Training And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0012
Tribunals and Commissions23 Mar 2018Disposed Of
DS Bhasin Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0006
Tribunals and Commissions23 Mar 2018Allowed/Dismissed
Ram Rattan And Ors Vs K.V. Eapen And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0004
Tribunals and Commissions23 Mar 2018Allowed
Rajni Devi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 7
Tribunals and Commissions22 Mar 2018
Lila Nisha Vs Ministry Of Home Affairs & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0577
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions22 Mar 2018
Sandeep Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0575
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)
Tribunals and Commissions22 Mar 2018
Sumit Dalal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0573