COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 543 of 565

Tribunals and Commissions12 Apr 2018

Dharampal ‘Saini’ Vs Secretary, Ministry Of Water Resources, River Development & Ganga R. & Power & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3851

CAT Act-Section 20(1)(2)(a), 20(1)(2)(b), 23(1)(2)Constitution of India-Article 13(1)(2), 14, 16, 21, 53(1), 77(1)(2)(3), 309, 32, 136All India Service Act, 1951

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Tribunals and Commissions12 Apr 2018

Sh. Avinash Kumar & Ors. Vs Union of India through Smt. M. Sathiyavathy & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3844

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Tribunals and Commissions12 Apr 2018

Pramod Singh Parmar Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3842

Administrative Tribunals Act, 1985-Section 19Public Premises (Eviction of Unauthorized Occupants) Act, 1971

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Tribunals and Commissions12 Apr 2018

Anil Kumar Shukla Vs Kendriya Vidyalaya Sangathan & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3841

Constitution of India-Article 32, 136Indian Penal Code-Section 209

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Tribunals and Commissions12 Apr 2018

Shri Jai Karan Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3837

Central Civil Services (Leave) Rules, 1972-Rule 7, 12, 12(2), proviso to Rule 12(2), 19(1)(ii), 25(2)CCS (Pension) Rules, 1972-Rule 54 sub-rule (12)

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Tribunals and Commissions12 Apr 2018

Vinod Kumar & Ors. Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3833

Right to Information ActAdministrative Tribunals Act

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Tribunals and Commissions12 Apr 2018Disposed Of

Ravendra Mohal Dayal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0051

Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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Tribunals and Commissions12 Apr 2018Dismissed

Anil Kumar Shukla Vs Kendriya Vidyalaya Sangathan

Central Administrative Tribunal · (2018) 04 CAT CK 0048

Constitution Of India, 1950 — Article 32, 136, 209Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 24

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Tribunals and Commissions12 Apr 2018Dismissed

Virendra Singh And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0046

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Tribunals and Commissions12 Apr 2018Dismissed

Pramod Singh Parmar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0042

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions12 Apr 2018Dismissed

Dharampal ‘Saini’ Vs Secretary, Ministry Of Water Resources And

Central Administrative Tribunal · (2018) 04 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 20(1)(2)(a), 20(1)(2)(b), 23(1)(2)Indian Penal Code, 1860 — Section 209Constitution Of India, 1950 — Article 13(1)(2), 14, 16, 53(1), 77(1)(2)(3), 136, 309

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Tribunals and Commissions12 Apr 2018Dismissed

Jai Karan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0034

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 7, 12, 12(2), 25(2)Central Civil Services (Pension) Rules, 1972 — Rule 54(12), 68

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Tribunals and Commissions12 Apr 2018Dismissed