Tribunals and Commissions17 Apr 2018
Shri Phool Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 04 CAT CK 3875
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 541 of 565
Tribunals and Commissions17 Apr 2018
Smt. Bimla Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3864
Administrative Tribunals Act, 1985-Section 19Workmen Compensation Act
Tribunals and Commissions17 Apr 2018
Anil Kumar Vs Commissioner Of Income Tax & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3861
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4(1), 4, 5(1), 5(2)
Tribunals and Commissions17 Apr 2018
G.C. Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3859
CCS (Pension) Rules-Rule 5(2)Constitution of India-Articles 14 and 16Army Rules
Tribunals and Commissions17 Apr 2018
Swarn Gujral Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3848
Constitution of India-Article 311(2)(b)CCS (Pension) Rules-Rule 68, para-5(f)CCS (Leave) Rules
Tribunals and Commissions17 Apr 2018
Smt. Bimla Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3846
Administrative Tribunals Act, 1985-Section 19Workmen Compensation Act
Tribunals and Commissions17 Apr 2018
Imran Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3845
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4(1)
Tribunals and Commissions17 Apr 2018
Smt. Anita & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3840
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 & 16
Tribunals and Commissions17 Apr 2018
Sh. Narayan Ghosh & Ors. Vs Ministry Of Defence & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3839
Administrative Tribunal Act-Section 22(3), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions17 Apr 2018
Smt. Kanta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3831
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 54, 77CCS (Leave) Rules-Rule 39-C
Tribunals and Commissions17 Apr 2018Disposed Of
Phool Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 04 CAT CK 0047
Tribunals and Commissions17 Apr 2018Disposed Of
Kanta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 54, 77
Tribunals and Commissions17 Apr 2018Dismissed
Anita And Ors Vs Union Of India And others
Central Administrative Tribunal · (2018) 04 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Apr 2018Dismissed
Narayan Ghosh And Ors Vs Ministry Of Defence And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions17 Apr 2018Allowed
Swarn Gujral Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0024
Central Civil Services (Pension) Rules, 1972 — Rule 68Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions17 Apr 2018Dismissed
Imran Ahmed Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0021
Tribunals and Commissions17 Apr 2018Allowed
G.C. Yadav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0019
Central Civil Services (Pension) Rules, 1972 — Rule 5(2)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Apr 2018Dismissed
Anil Kumar Vs Commissioner Of Income Tax (Ministry Of Finance) And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0018
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(2)Public Premises Act, 1971 — Section 4(1)
Tribunals and Commissions17 Apr 2018Allowed
Bimla Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Apr 2018
Raj Dev Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3866
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rule 7(1), 7(3), 8(3), 8(4)(a)(i) & (ii), 8(4)(iii)CAT (Procedure) Rules, 1987-Rule 16