Tribunals and Commissions03 May 2018Allowed
Madan lal Mittal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0107
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 538 of 565
Tribunals and Commissions03 May 2018Dismissed
Union Of India Vs Sushanta Bhattacharya And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0106
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17, 134(1), 134(2)
Tribunals and Commissions02 May 2018
Khushal Chand Arya Vs Institute Of Hotel Management, Catering And Nutrition & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0625
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013CPC-Order 39 Rule 1 and 2, Section 151Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 9
Tribunals and Commissions02 May 2018
Union of India Vs Indrajeet Singh & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0549
Administrative Tribunal Act-Section 22(2)(f), 22(3)(a) to (i), 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018
Mangal Vs North Municipal Corporation of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0528
Administrative Tribunal Act-Section 22(3), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018
Deepak Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0526
Administrative Tribunal Act-Section 22(3), 22(3)(a) to (i), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018
Sh. Sovinder & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0522
RTI Act
Tribunals and Commissions02 May 2018Disposed Of
Sovinder And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0116
Tribunals and Commissions02 May 2018Dismissed/Disposed Of
Union Of India And Ors Vs Indrajeet Singh And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0113
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018Dismissed
Mangal Vs North Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0110
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018Dismissed
Deepak Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0108
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018Allowed
Khushal Chand Arya Vs Institute Of Hotel Management And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0105
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 9
Tribunals and Commissions01 May 2018
DTC Worker's Union & Anr. Vs Chairman-cum-Managing Director & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0535
Constitution of India
Tribunals and Commissions01 May 2018
Smt. Pratibha Sharma Vs Directorate Of Education GNCT Delhi
Central Administrative Tribunal · (2018) 05 CAT CK 0529
Tribunals and Commissions01 May 2018Dismissed
DTC Worker’s Union And Ors Vs Chairman-Cum-Managing Director And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0115
Tribunals and Commissions01 May 2018Dismissed
Pratibha Sharma Vs Directorate Of Education GNCT Delhi
Central Administrative Tribunal · (2018) 05 CAT CK 0111
Tribunals and Commissions27 Apr 2018
Jay Karan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3855
IPC-Sections 498A, 406, 34CCS (Pension) Rules, 1972-Rule 69
Tribunals and Commissions27 Apr 2018
Kamidi Suresh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3852
Tribunals and Commissions27 Apr 2018
Bir Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3847
CCS (Pension) Rules, 1972-Rule 69Constitution of India-Articles 14, 16, 21IPC-Section 368/471/380/11/418/474420/34 read with 120B
Tribunals and Commissions27 Apr 2018
Ali Nadeem Usmani Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2018) 04 CAT CK 3830
Administrative Tribunals Act, 1985-Section 21, 20