Tribunals and Commissions31 May 2018
Poonam Rani & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0634
Central Civil Service (Revised) Pay Rules, 1997-Part-B
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 527 of 565
Tribunals and Commissions31 May 2018
Sunder Lal & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0627
Administrative Tribunals Act, 1985-Section 19Persons With Disabilities (Equal Opportunities, Protection of Rights & Full Participation) Act, 1995-Section 32, 33
Tribunals and Commissions31 May 2018
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0623
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10, 10(1), 23(i)Code of Criminal Procedure, 1973-Section 167, 167(2)Fundamental Rules-Rule 54-B
Tribunals and Commissions31 May 2018Allowed/Disposed Of
Poonam Rani And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0010
Tribunals and Commissions31 May 2018Allowed
Sunder Lal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Disabilities Act, 1995 — Section 32, 33
Tribunals and Commissions31 May 2018Dismissed
Brahmprakash Sharma Vs Union Of India And others
Central Administrative Tribunal · (2018) 05 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions31 May 2018Allowed
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0003
Code Of Criminal Procedure, 1973 — Section 167, 167(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1), 23(i)
Tribunals and Commissions30 May 2018
Sudesh Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0638
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 May 2018
Rakesh Tyagi Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0636
Delhi Police (Promotion & Confirmation) Rules, 1980-Rule 12, 12(i)(a)Administrative Tribunals Act, 1985-Section 19, 20, 21, 21(1), 21(2), 21(3)Constitution of India-Article 226
Tribunals and Commissions30 May 2018
Sumesh Kumar Dua Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0632
Constitution of India-Article 309Central Administrative Tribunal (Procedure) Rules, 1987-Rule 10Recruitment Rules
Tribunals and Commissions30 May 2018
Rajwant Bahadur Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0631
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 May 2018
Sh. D V Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0629
Administrative Tribunals Act, 1985-Section 19IFS (PLCA) Rules-paragraph 8 (2) (vii) of Annexure XII
Tribunals and Commissions30 May 2018
Dr. Kamlesh Sharma Vs East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0624
Tribunals and Commissions30 May 2018
Kuldeep Kaul Vs Council Of Scientific & Industrial Research & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0615
Administrative Tribunals Act, 1985-Section 22 (3) (f), 21CCS (CCA) Rules, 1965-Rule 23 (iv) (a)
Tribunals and Commissions30 May 2018
Rajeshwar Prasad Vs Hasmukh Adhia
Central Administrative Tribunal · (2018) 05 CAT CK 0609
Tribunals and Commissions30 May 2018Dismissed
Rajeshwar Prasad Vs Hasmukh Adhia
Central Administrative Tribunal · (2018) 05 CAT CK 0023
Tribunals and Commissions30 May 2018Dismissed
Sudesh Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 May 2018Dismissed
Dr. Kamlesh Sharma Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0008
Tribunals and Commissions30 May 2018Dismissed
Kuldeep Kaul Vs Council Of Scientific And Industrial Research And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 21, 22(3)(f)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 23(iv)(a)
Tribunals and Commissions30 May 2018Dismissed
Rajwant Bahadur Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19