Tribunals and Commissions16 Jul 2018
Ms. Kavita & Ors. Vs The Director & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0667
Recruitment Rules-Rule 5, 9 (a)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 521 of 565
Tribunals and Commissions16 Jul 2018
Shri Sudhir Kumar Vs The Chairman, Central Board Of Indirect Taxes And Customs & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0665
CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions16 Jul 2018
Bipin Bihari Pandey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0118
Tribunals and Commissions16 Jul 2018Dismissed
Rohit Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0101
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions16 Jul 2018Dismissed
Hari Om Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0100
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions16 Jul 2018Dismissed
Kulvinder Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0099
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions16 Jul 2018Dismissed
Gurmit Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0097
Tribunals and Commissions16 Jul 2018Dismissed
Sudhir Kumar Vs Chairman, Central Board Of Indirect Taxes And Customs And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0096
Central Civil Services (Pension) Rules, 1972 — 48
Tribunals and Commissions16 Jul 2018Dismissed
Kavita And Ors Vs Director, All India Institute Of Medical Science And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0095
Tribunals and Commissions16 Jul 2018Dismissed
Sarabjeet Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0092
Tribunals and Commissions16 Jul 2018Disposed Of
Ashok Kumar Chaudhary And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0090
Tribunals and Commissions16 Jul 2018Disposed Of
Ankur Nishant Vs Anil Kumar Singh And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0089
Tribunals and Commissions13 Jul 2018
K. B. Upasani & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0682
Telegraph Engineering Services (Group „B‟) Recruitment Rules, 1981-Rule 5
Tribunals and Commissions13 Jul 2018
Faiyaz & Ors. Vs Indian Council Of Agricultural Resewarch & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0670
Tribunals and Commissions13 Jul 2018
Ratan Singh Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0669
Tribunals and Commissions13 Jul 2018
Kailash Nath & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0666
Tribunals and Commissions13 Jul 2018
J.K. Katyal & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0664
CCS (Revised Pay) Rules, 2016
Tribunals and Commissions13 Jul 2018
S.L. Gupta Vs Director, Central Bureau Of Investigation & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0663
CCS (Pension) Rules, 1972CCS (Leave) Rules
Tribunals and Commissions13 Jul 2018Dismissed
S.L. Gupta Vs Director, Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0106
Tribunals and Commissions13 Jul 2018Dismissed
Ratan Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0105