Tribunals and Commissions17 Jul 2018
Mrs. Sunita Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0679
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 520 of 565
Tribunals and Commissions17 Jul 2018
Rajo @ Rajwati Vs Sh. Madhup Vyas & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0674
Tribunals and Commissions17 Jul 2018Allowed
Sunita Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0088
Tribunals and Commissions17 Jul 2018Dismissed
Harsh Khepar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0087
Tribunals and Commissions17 Jul 2018Dismissed
Ram Sewak And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0086
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Jul 2018Disposed Of
Rajo @ Rajwati Vs Madhup Vyas And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0085
Tribunals and Commissions17 Jul 2018Dismissed
S.K. Ganjoo Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0084
Tribunals and Commissions17 Jul 2018Dismissed
Vivek Purwar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0083
Tribunals and Commissions17 Jul 2018Allowed
Staff Selection Commission And Ors Vs Onkar Nath Kashyap And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0080
Delhi Police Act, 1978 — Section 5
Tribunals and Commissions17 Jul 2018Dismissed/Disposed Of
Parveen Kumar Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0077
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Jul 2018Dismissed
K.C. Rana Vs Secretary, Govt. Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0076
Tribunals and Commissions17 Jul 2018Dismissed
Rahul Mavai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0075
Tribunals and Commissions16 Jul 2018
Ashok Kumar Chaudhary & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0612
Tribunals and Commissions16 Jul 2018
Shri Kulvinder Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0696
Constitution of India-Article 145(3)
Tribunals and Commissions16 Jul 2018
Ms. Gurmit Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0684
Tribunals and Commissions16 Jul 2018
Sarabjeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0678
Tribunals and Commissions16 Jul 2018
Bipin Bihari Pandey & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0677
Tribunals and Commissions16 Jul 2018
Hari Om Srivastava & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0676
Constitution of India-Article 145(3)
Tribunals and Commissions16 Jul 2018
Shri Rohit Srivastava & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0675
Constitution of India-Article 145(3)
Tribunals and Commissions16 Jul 2018
Sh. Ankur Nishant Vs Shri Anil Kumar Singh & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0673
RTI Act