Tribunals and Commissions20 Jul 2018Dismissed
Shaheeda Begum Qureshi And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0072
All India Council For Technical Education Act, 1987 — Section 10(i), 10(v), 23(I)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 518 of 565
Tribunals and Commissions20 Jul 2018Dismissed
Om Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0069
Tribunals and Commissions20 Jul 2018Dismissed
Sumitra Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions20 Jul 2018Dismissed
Phool Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19, 21Constitution Of India, 1950 — Article 58
Tribunals and Commissions20 Jul 2018Disposed Of
Yogendra Kumar Vs Lata Kumari
Central Administrative Tribunal · (2018) 07 CAT CK 0063
Tribunals and Commissions20 Jul 2018Dismissed
Raja Ram Vs Chairman, Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0060
Indian Penal Code, 1860 — Section 279, 304A, 337
Tribunals and Commissions20 Jul 2018Dismissed
SK Mani Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0059
Tribunals and Commissions20 Jul 2018Dismissed
Aman Singh Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0058
Tribunals and Commissions19 Jul 2018
Jyoti Matia Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0721
Tribunals and Commissions19 Jul 2018
Ram Pher Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0705
Constitution of India-Article 145(3)
Tribunals and Commissions19 Jul 2018
Rakesh Kumar Gupta Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0704
Tribunals and Commissions19 Jul 2018
Mrs. Rajni Malhotra Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0700
Tribunals and Commissions19 Jul 2018
Shri Brij Kishan Gujrati Vs Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0698
IPC-Section 302, 498A, 34
Tribunals and Commissions19 Jul 2018
Meenal Gothwal & Ors. Vs Somya Gupta
Central Administrative Tribunal · (2018) 07 CAT CK 0692
Tribunals and Commissions19 Jul 2018
Jyoti Matia Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0691
Tribunals and Commissions19 Jul 2018
Assistant Sub-Inspector Satyabir Singh Vs GNCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0687
Tribunals and Commissions19 Jul 2018Dismissed
Rakesh Kumar Gupta Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0074
Tribunals and Commissions19 Jul 2018Allowed
Satyabir Singh Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0073
Tribunals and Commissions19 Jul 2018Disposed Of
Jyoti Matia Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0071
Tribunals and Commissions19 Jul 2018Dismissed
Rajni Malhotra Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0070