Tribunals and Commissions25 Jul 2018Allowed
Vimla Mehra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19
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Central Administrative Tribunal judgments
11,299 judgments · page 516 of 565
Tribunals and Commissions25 Jul 2018Allowed
Divyanshu Patel Vs Government Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Jul 2018
Rajesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0739
Societies Registration Act, 1860Education Code of KVS
Tribunals and Commissions24 Jul 2018
Dr. Om Prakash Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0730
CAPART Medical Attendance Rules, 2000-Rule 2.7, 5.1, 5.3CGHS Rules
Tribunals and Commissions24 Jul 2018
Sh. Baldev Ram & Ors. Vs Shri Naresh Kumar
Central Administrative Tribunal · (2018) 07 CAT CK 0713
Tribunals and Commissions24 Jul 2018
G.S.Dhodi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0702
Tribunals and Commissions24 Jul 2018Allowed
G.S. Dhodi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0053
Tribunals and Commissions24 Jul 2018Dismissed
Rajesh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0046
Tribunals and Commissions24 Jul 2018Allowed
Baldev Ram And Ors Vs Naresh Kumar
Central Administrative Tribunal · (2018) 07 CAT CK 0041
Tribunals and Commissions24 Jul 2018Partly Allowed
Dr. Om Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0039
Tribunals and Commissions23 Jul 2018
Madhuri Dabral Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0729
Tribunals and Commissions23 Jul 2018
Ranvir Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0722
Tribunals and Commissions23 Jul 2018
Shri R.C. Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0720
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17
Tribunals and Commissions23 Jul 2018
Rajender Singh & Ors. Vs Ministry Of External Affairs & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0719
Ministry of External Affairs, Central Passport Organisation, Staff Canteen, Regional Passport Office Delhi (Group 'C' and 'D') Posts Recruitment Rules, 2009Ministry of External Affairs, Central Passport Organisation (Group 'D' posts) Recruitment Rules, 2001
Tribunals and Commissions23 Jul 2018
Devi Krishan Sharma Vs President & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0718
CPC, 1908-Section 35BAdministrative Tribunals Act, 1985-Sections 19, 20, 21Constitution of India-Article 226
Tribunals and Commissions23 Jul 2018
The Commissioner, North Delhi Municipal Corporation Vs Shri R.C. Meena & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0717
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)CPC-Section 114, Order XLVII Rule (1), 47 Rule 1
Tribunals and Commissions23 Jul 2018
Ramdhan Singh Vs Delhi Jal Board & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0716
Tribunals and Commissions23 Jul 2018
Krishna Kumari Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0714
Tribunals and Commissions23 Jul 2018
Shri Savitur Prasad, IDAS Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0712
IPC-Sections 419, 465, 468, 471, 182, 120B
Tribunals and Commissions23 Jul 2018
Sumati Kumari Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0711