Tribunals and Commissions26 Jul 2018
Pawan Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0605
Administrative Tribunals Act, 1985-Section 22 (3) (f)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 514 of 565
Tribunals and Commissions26 Jul 2018
Inspector Rajinder Adhikari Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0604
IPC-Section 392Constitution of India-Article 14, 16, 226, 227
Tribunals and Commissions26 Jul 2018
Indian Statistical Service Association & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0603
Constitution of India-Articles 14 & 16, 16 (1)
Tribunals and Commissions26 Jul 2018
Shri Raj Shekhar Vyas Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0602
Indian Broadcasting (Programme) Service RulesConstitution of India-Article 311CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions26 Jul 2018
Baldeep Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0599
Tribunals and Commissions26 Jul 2018
Hari Krishnan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0597
Tribunals and Commissions26 Jul 2018
Sh. Mange Ram & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0733
Constitution of India-Articles 14, 16
Tribunals and Commissions26 Jul 2018
Jagpal Singh Vs Chairman Cum-MD Delhi Transport Coporation
Central Administrative Tribunal · (2018) 07 CAT CK 0726
Tribunals and Commissions26 Jul 2018Dismissed
R.R. Pathania Vs Director, Directorate Of Education And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0036
Tribunals and Commissions26 Jul 2018Dismissed
Mange Ram And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0033
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions26 Jul 2018Dismissed
Inspector Rajinder Adhikari Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0032
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions26 Jul 2018Dismissed
Mukesh Soni Vs National Technical Research Organization And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Jul 2018Dismissed
Debananda Sahoo Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Jul 2018Disposed Of
Jagpal Singh Vs Chairman Cum-MD Delhi Transport Coporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0028
Tribunals and Commissions26 Jul 2018Disposed Of
Indian Statistical Service Association And Ors Vs Union Of India And
Central Administrative Tribunal · (2018) 07 CAT CK 0027
Constitution Of India, 1950 — Article 14, 16, 16(1)
Tribunals and Commissions26 Jul 2018Dismissed
Hari Krishnan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0023
Tribunals and Commissions26 Jul 2018Dismissed
Pawan Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions26 Jul 2018Dismissed
H.L. Chaudhary Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19Companies Act, 2013 — Section 169
Tribunals and Commissions25 Jul 2018
Divyanshu Patel Vs The Government Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0737
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Jul 2018
Balkunt Lal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0621
Constitution of India-Articles 14 and 16