Tribunals and Commissions31 Jul 2018
Dr. Anjneya K. Verma Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0618
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 512 of 565
Tribunals and Commissions31 Jul 2018
Vijay Pratap Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0616
Tribunals and Commissions31 Jul 2018
Ashwani Kumar & Anr. Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0600
Rights of Children Free and Compulsory Education At, 2009-Section 23 (2)
Tribunals and Commissions31 Jul 2018
Ashwani Kumar And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0117
Rights Of Children Free And Compulsory Education Act, 2009 — Section 23 (2)Police Act, 1861 — Section 2
Tribunals and Commissions31 Jul 2018Disposed Of
Jaishree Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0116
Rights Of Children Free And Compulsory Education Act, 2009 — Section 23 (2)Police Act, 1861 — Section 2
Tribunals and Commissions31 Jul 2018Dismissed
Harjeet Singh Chadha And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0016
Constitution Of India, 1950 — Article 14, 16, 239AA, 315
Tribunals and Commissions31 Jul 2018Dismissed
Vijay Pratap Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0010
Tribunals and Commissions31 Jul 2018Allowed
Dr. Anjneya K. Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0009
Tribunals and Commissions31 Jul 2018Disposed Of
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions31 Jul 2018Dismissed
Anu Kumari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0007
Tribunals and Commissions31 Jul 2018Allowed
Udaibir Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions31 Jul 2018Allowed
Bhanwar Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0005
Tribunals and Commissions31 Jul 2018Partly Allowed
S.K. Srivastava Vs Appointment Committee Of Cabinet And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0004
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions31 Jul 2018Dismissed
ASI Rajbir Singh Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19Delhi Police (P&A) Rules, 1980 — Rule 25A,
Tribunals and Commissions31 Jul 2018Disposed Of
Ram Swaroop Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Jul 2018
Const. Kirpal Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0634
CCS (Temporary Service) Rules, 1965-Rule 5(1)IPC-Section 323, 405, 506, 324Delhi Police (Punishment & Appeal) Rules, 1980-Rule-25(B)
Tribunals and Commissions30 Jul 2018
Vijay Raj Gautam & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0631
Aviation Research Centre (ARC) Recruitment RulesDirectorate General of Security (Misc. Cadre) Recruitment Rules, 2010
Tribunals and Commissions30 Jul 2018
Dr. Garima Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0606
Tribunals and Commissions30 Jul 2018
Miss Diksha Vs Directorate General of Health Services & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0732
Tribunals and Commissions30 Jul 2018Allowed
Vijay Raj Gautam And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0012