Tribunals and Commissions02 Aug 2018
B. Krishna Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0541
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 510 of 565
Tribunals and Commissions02 Aug 2018Disposed Of
B. Krishna Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0178
Tribunals and Commissions02 Aug 2018Allowed
Ram Roop Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0177
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(7)
Tribunals and Commissions02 Aug 2018Dismissed
U.K. Sharma Vs General Manager And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0172
Tribunals and Commissions02 Aug 2018Dismissed
Pardeep And Ors Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0169
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions02 Aug 2018Dismissed/Disposed Of
PrOf. (Dr.) Amaresh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0167
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 32
Tribunals and Commissions02 Aug 2018Dismissed
Ashok Kumar Kapoor Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0166
Tribunals and Commissions02 Aug 2018Dismissed
Vimla Nawaria Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0164
Tribunals and Commissions02 Aug 2018Dismissed
Dr. Bhupendra Kumar Singh And Ors Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0160
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Aug 2018Dismissed
Shehnaz Yusufzai And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0159
Tribunals and Commissions01 Aug 2018
Raju Kumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0667
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4 (5) (a)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Aug 2018
Jawahar Lal & Ors. Vs Chief Secretary, GNCT, Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0665
Tribunals and Commissions01 Aug 2018
Udaibir Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0555
Constitution of India-Article 14, 226, 227Discipline and Appeal Rules-Rule 4
Tribunals and Commissions01 Aug 2018
Narender Kumar Vs Member (Admn.) – Disciplinary Authority & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0546
Administrative Tribunals Act, 1985
Tribunals and Commissions01 Aug 2018
Dalvir Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0545
Tribunals and Commissions01 Aug 2018
Gaurav Naagar & Ors. Vs Department Of Post
Central Administrative Tribunal · (2018) 08 CAT CK 0543
Tribunals and Commissions01 Aug 2018
Ashwani Kumar Shah Vs The Secretary & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0542
Right to Information Act, 2005
Tribunals and Commissions01 Aug 2018
National Insurance Company Limited Vs Smt. Manju Devi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0540
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunal Act-Section 22, 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions01 Aug 2018
Dal Chand Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0539
Administrative Tribunals Act, 1985
Tribunals and Commissions01 Aug 2018
Suresh Kumar Bhandari, IAS Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0538