Tribunals and Commissions06 Aug 2018
Atul Dikshit Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0657
IPC-Sections 120B and 420Prevention of Corruption Act
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 508 of 565
Tribunals and Commissions06 Aug 2018
Sanjay Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0654
Constitution of India-Articles 14, 16
Tribunals and Commissions06 Aug 2018
Tarun Kumar Gaur Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0552
Constitution of India-Article 14
Tribunals and Commissions06 Aug 2018
Mehfooz Mohammad Vs Delhi Waqf Board & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0547
Constitution of India-Articles 14, 16, 21 and 33
Tribunals and Commissions06 Aug 2018Dismissed
Mehfooz Mohammad Vs Delhi Waqf Board And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0161
Constitution Of India, 1950 — Article 14, 16, 21, 33
Tribunals and Commissions06 Aug 2018Dismissed
Tarun Kumar Gaur Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0156
Constitution Of India, 1950 — Article 14
Tribunals and Commissions06 Aug 2018Dismissed
Sanjay Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0153
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions06 Aug 2018Dismissed
Atul Dikshit Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0152
Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions06 Aug 2018Dismissed
Naubat Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0147
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)(i)Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions06 Aug 2018Disposed Of
L. Bokim Kom Vs New Delhi Municipal Corporation And ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0142
Tribunals and Commissions03 Aug 2018
Rajeev Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0691
Administrative Tribunals Act, 1985-Section 19RTI Act
Tribunals and Commissions03 Aug 2018Allowed
Radhe Shyam Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0676
Central Civil Services (Revised Pay) Rules, 2008-Rule 7, 7(1)(A)(i) and (ii), 8, 13, Section II of Part A of First ScheduleConstitution of India-Article 14
Tribunals and Commissions03 Aug 2018
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0668
CCS (Pension) Rules, 1972-Rule 9, 19, 19(1), 19(1)(a), 19(2)(a), 19(2)(b)Railway Service (Pension) Rules, 1983-Rule 34Railway Service (Pension) Rules, 1993
Tribunals and Commissions03 Aug 2018
Vinod Chander Mathur Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0666
Tribunals and Commissions03 Aug 2018
Anil Kumar Dutta Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0659
Tribunals and Commissions03 Aug 2018
Shri Surendra Pratap Singh & Ors. Vs India Tourism Development Corporation Ltd. & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0656
Constitution of India-Article 14, 21Administrative Tribunals Act, 1985-Section 22 (3) (f)ITDC Officers Encashment of Leave Rules, 1980
Tribunals and Commissions03 Aug 2018
Mauji Ram Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 08 CAT CK 0653
DDA (Conduct, Disciplinary & Appeal) Regulations, 1999-Regulation 25, 4 1(i)(ii) and (iii)
Tribunals and Commissions03 Aug 2018
Shri Bhanu Pratap Singh Vs Delhi Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0554
IPC-Sections 308, 323, 34, 504, 506Delhi Police (Punishment & Appeal) Rules, 1980
Tribunals and Commissions03 Aug 2018
J.D. Gupta (Retd) Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0553
Tribunals and Commissions03 Aug 2018
Vidhi Sharma Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0550
Notified Recruitment Regulations of the year 1983