Tribunals and Commissions08 Aug 2018
Sh. N.C. Goel Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0689
CCS (Pension) Rules, 1972-Rule 26(2)Right to Information Act
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 507 of 565
Tribunals and Commissions08 Aug 2018
Dr. Ashok Kumar Tiwari Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0684
Tribunals and Commissions08 Aug 2018
Dr. Mithlesh Verma Vs Chief Secretary & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0672
PC Act
Tribunals and Commissions08 Aug 2018
R. R. Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0670
Tribunals and Commissions08 Aug 2018Dismissed
N.C. Goel Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0138
Central Civil Services (Pension) Rules, 1972 — Rule 26(2)
Tribunals and Commissions08 Aug 2018Dismissed
Dr. Ashok Kumar Tiwari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0130
Tribunals and Commissions08 Aug 2018Disposed Of
Dr. Mithlesh Verma Vs Chief Secretary, Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0126
Tribunals and Commissions08 Aug 2018Dismissed
R.R. Meena Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0124
Tribunals and Commissions08 Aug 2018Dismissed
Om Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0121
Tribunals and Commissions07 Aug 2018
Dr. Souvik Maiti Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0699
CCS (Conduct) Rules, 1964CCS (CCA) Rules, 1965Government of India Pension Rules
Tribunals and Commissions07 Aug 2018
Smt. Kaveri Gaur Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0662
Conduct Rules-Rule 21 (1)CCS (CC&A) Rules 1965-Rule 14
Tribunals and Commissions07 Aug 2018
Nanak Chand Vs Chairman & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0661
CCS (Pension) Rules, 1972-Rule 41RTI Act
Tribunals and Commissions07 Aug 2018
Sandeep Singh Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0660
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Aug 2018
Tushar Ranjan Mohanty Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0655
CCS Conduct Rules-Rule 3(1)(iii)
Tribunals and Commissions07 Aug 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0143
Tribunals and Commissions07 Aug 2018Allowed
Kaveri Gaur Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0141
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions07 Aug 2018Allowed
Dr. Souvik Maiti Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0140
Tribunals and Commissions07 Aug 2018Dismissed
Nanak Chand Vs Chairman, Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0139
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions06 Aug 2018
L. Bokim Kom Vs New Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0673
Tribunals and Commissions06 Aug 2018
Naubat Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0664
Administrative Tribunals Act, 1985-Section 19Post & Telegraph RulesCentral Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii), (iii), 3(2)(i)