Tribunals and Commissions10 Aug 2018
Ex.Ct.(Dvr.) Raj Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0706
Delhi Police (Punishment & Appeal) Rules, 1980Evidence ActConstitution of India-Article 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 505 of 565
Tribunals and Commissions10 Aug 2018
Ms. Deepti Aggarwal Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0700
Constitution of India-Article 14, 16, 21Recruitment Rules for the post of TGT (Natural Science) (Female)
Tribunals and Commissions10 Aug 2018
Sh. Sumit Bhardwaj & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0698
Constitution of India-Articles 226, 14, 16
Tribunals and Commissions10 Aug 2018
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0696
Right to Information Act 2005D&A Rules-Rule 22Constitution of India-Article 226, 227
Tribunals and Commissions10 Aug 2018
Suman Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0695
Tribunals and Commissions10 Aug 2018
Sonu Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0687
Tribunals and Commissions10 Aug 2018
Mohan Kabira Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0681
Tribunals and Commissions10 Aug 2018Allowed
Sumit Bhardwaj And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0137
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions10 Aug 2018Dismissed
Shriniwas Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0136
Tribunals and Commissions10 Aug 2018Dismissed
Mohan Kabira Vs . Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0133
Tribunals and Commissions10 Aug 2018Dismissed
Deepti Aggarwal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0129
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions10 Aug 2018Disposed Of
Suman Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2018) 08 CAT CK 0115
Tribunals and Commissions10 Aug 2018Dismissed
SONU Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0114
Tribunals and Commissions10 Aug 2018Dismissed
Raj Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0107
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions10 Aug 2018Dismissed
Mahesh Chand Meena Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0106
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 4Constitution Of India, 1950 — Article 14, 226
Tribunals and Commissions10 Aug 2018Dismissed
Purushottam Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0105
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 29ACentral Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions10 Aug 2018Dismissed
Anil Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0104
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 22Constitution Of India, 1950 — Article 226
Tribunals and Commissions10 Aug 2018Dismissed
Const. Rakesh Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0103
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions09 Aug 2018
Shri Dhanwant Rai Mittal Vs Muncipal Corporation Of Delhi (North) & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0616
Consumer Protection Act-Section 12RTI Act, 2005
Tribunals and Commissions09 Aug 2018
Pankaj Beniwal Vs The Government Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0708