Tribunals and Commissions14 Aug 2018Dismissed
Kannu Singh Tyagi Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0100
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 504 of 565
Tribunals and Commissions14 Aug 2018Allowed
M.B. Usgaonkar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0099
Central Civil Services (Leave) Rules, 1972 — Rule 39
Tribunals and Commissions13 Aug 2018
Arjun Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0602
CCS (Extraordinary) Pension Rules, 1939CCS (Pension) Rules, 1972-Rule 38
Tribunals and Commissions13 Aug 2018
Suddhodan Roy Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0694
Tribunals and Commissions13 Aug 2018
Shelke Pratap Ramchandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0693
Tribunals and Commissions13 Aug 2018
Sh. Dharam Pal Vs Chairman, DTC & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0692
Central Service Revised Pay Rules, 2008Delhi Road Transport Authority (Conditions of Appointment & Service) Regulations, 1952-Clause-15(4)(b)Code of Criminal Procedure
Tribunals and Commissions13 Aug 2018
The Divisional Railway Manager Vs Smt. Mamta Devi
Central Administrative Tribunal · (2018) 08 CAT CK 0682
Administrative Tribunals Act, 1985-Section 22 (3) (f), 22(3), 22(2) (f)CPC-Section 114, Order XLVII Rule (1)Constitution of India-Articles 14, 16
Tribunals and Commissions13 Aug 2018
Sh. Krishan Kumar Lal Vs C.P.W.D. & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0680
Tribunals and Commissions13 Aug 2018
Preeti Dahiya Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0679
Constitution of India-Article 14, 16
Tribunals and Commissions13 Aug 2018
Chandan Vatsa Vs Ministry Of Road Transport And Highways & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0677
Tribunals and Commissions13 Aug 2018Allowed
Dharam Pal Vs Chairman, DTC Headquarter And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0119
Tribunals and Commissions13 Aug 2018Dismissed
Preeti Dahiya Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0117
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Aug 2018Dismissed
Chandan Vatsa Vs Ministry Of Road Transport And Highways And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0116
Tribunals and Commissions13 Aug 2018Dismissed/Disposed Of
Divisional Railway Manager Vs Mamta Devi
Central Administrative Tribunal · (2018) 08 CAT CK 0113
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Aug 2018Dismissed
Krishan Kumar Lal Vs C.P.W.D. And Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0112
Tribunals and Commissions13 Aug 2018Dismissed
Suddhodan Roy Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0110
Tribunals and Commissions13 Aug 2018Dismissed
Arjun Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0109
Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions10 Aug 2018
Const. Rakesh Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0567
Delhi Police (Punishment & Appeal) Rules, 1980-Rule 15(3), 16(3)Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions10 Aug 2018
Purushottam Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0564
CCS (CCA) Rules, 1965-Rule 29-ACCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Constitution of India-Article 226/227
Tribunals and Commissions10 Aug 2018
Mahesh Chand Meena Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0709
Indian Penal Code (IPC)-Section 420, 468, 471, 34Discipline and Appeal Rules-Rule 4Constitution of India-Article 14, 226, 227