Tribunals and Commissions17 Aug 2018Allowed
Geeta Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0091
Evidence Act, 1872 — Section 108
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 502 of 565
Tribunals and Commissions17 Aug 2018Dismissed
Alok Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0083
Tribunals and Commissions17 Aug 2018Allowed
Rajwati Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0074
Tribunals and Commissions16 Aug 2018
Shri Mahender Pratap Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0581
Administrative Tribunals Act, 1985-Section 21CAT (Procedure) Rules, 1987Constitution of India-Articles 14 and 16
Tribunals and Commissions16 Aug 2018
O.P. Bhola Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0580
Administrative Tribunals Act, 1985-Section 19Customs Act, 1962-Sections 28, 28AB, 112, 112(a), 114A, 117, 155CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions16 Aug 2018
Ravinder Singh Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0568
Delhi Transport Authority (Condition of Appointment and Service) Regulation 1952-Section 15(2)Constitution of India-Articles 14, 16, 21CCS (Conduct) Rules, 1964-Rule 22(b)
Tribunals and Commissions16 Aug 2018
Satya Prakash Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0562
Prevention of Corruption Act-Section 7/13Delhi Police (Punishment & Appeal) Rules, 1980IPC-Section 279/337
Tribunals and Commissions16 Aug 2018
Shri RP Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0719
CCS (Pension) Rules, 1972-Rule 9Constitution of India-Article 320, 226, 227UPSC Regulations, 1958-Regulation 5(1)
Tribunals and Commissions16 Aug 2018
Shri MM Gupta Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 08 CAT CK 0717
Constitution of India-Article 226, 227, 309Evidence Act
Tribunals and Commissions16 Aug 2018
Sh. Mange Ram Sharma & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0716
CCS (Pension) Rules, 1972-Rule 37 (3)
Tribunals and Commissions16 Aug 2018
Dr. Satyavir Singh Rathi Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0714
Tribunals and Commissions16 Aug 2018
Shri Rajesh Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0710
Tribunals and Commissions16 Aug 2018
Deepak Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0707
Tribunals and Commissions16 Aug 2018
Ashok Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0703
Tribunals and Commissions16 Aug 2018
Sandeep Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0690
Tribunals and Commissions16 Aug 2018Dismissed
Sandeep Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0097
Tribunals and Commissions16 Aug 2018Dismissed
Ashok Kumar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0094
Tribunals and Commissions16 Aug 2018Dismissed
Satya Prakash Vs Govt. Of NCT Of Delh And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0092
Prevention Of Corruption Act, 1988 — Section 7, 13
Tribunals and Commissions16 Aug 2018Dismissed
Mange Ram Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0090
Central Civil Services (Pension) Rules, 1972 — Rule 37(3)
Tribunals and Commissions16 Aug 2018Dismissed
Mahender Pratap Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0089
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14, 16