COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 503 of 565

Tribunals and Commissions16 Aug 2018Dismissed

O.P. Bhola Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0086

Administrative Tribunals Act, 1985 — Section 19Customs Act, 1962 — Section 28, 28AB, 112(a), 114A, 117, 155Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions16 Aug 2018Dismissed

RP Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0081

Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution Of India, 1950 — Article 226, 320
Tribunals and Commissions14 Aug 2018

Union Of India & Ors. Vs Suneel Kumar

Central Administrative Tribunal · (2018) 08 CAT CK 0565

Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)Constitution of India-Article 14, 16CPC-Order XLVII Rule 1, Section 114
Tribunals and Commissions14 Aug 2018

P S Bhandari & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0701

Central Secretariat Service Rules, 2009-Rule 24Central Secretariat Service Rules, 1962-Rule 12 (2)CSS (Promotion to Grade I and Selection Grade) Regulations, 1964
Tribunals and Commissions14 Aug 2018Dismissed/Disposed Of

Union Of India And Ors Vs Suneel Kumar

Central Administrative Tribunal · (2018) 08 CAT CK 0162

Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions14 Aug 2018Dismissed/Disposed Of

P S Bhandari And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0108

Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 13(3)(a), 14, 16(1), 77